High Courts30 Jul 2010
JCT Electronics Ltd. Vs Employee's State Insurance Corporation and Others
Punjab And Haryana At Chandigarh · (2011) 2 LLJ 380
Employees State Insurance Act, 1948 — Section 75(2B), 82Limitation Act, 1963 — Section 12, 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 136 of 243
High Courts30 Jul 2010Dismissed
Sunrise Stock Services (P) Ltd. Vs CIT
Punjab And Haryana At Chandigarh · (2012) 208 TAXMAN 120(1)
Income Tax Act, 1961 — Section 260A
High Courts29 Jul 2010Allowed
United India Insurance Co. Ltd. Vs Ram Ratti and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 175 : (2012) 4 TAC 325
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts29 Jul 2010
Ahluwalia Contracts (I) Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 59 VST 183
Punjab Value Added Tax Act, 2005 — Section 62(5)
High Courts29 Jul 2010Dismissed
Shrimati Ratni and Another Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 75
Limitation Act, 1963 — Article 63, 27
High Courts29 Jul 2010Allowed
Vidya Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0205
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 2010
Mani Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0204
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 2010Allowed
Amar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0203
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 2010Allowed
Avtar Singh Basra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0187
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 2010Dismissed
Amarjit Singh Vs Kaptan Singh
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 892
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(3)
High Courts29 Jul 2010
Harbans Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0177
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 2010
The Executive Engineer, Lohand Construction Division, SYL Canal Project Vs Prem Singh and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0173
Industrial Disputes Act, 1947 — Section 17B
High Courts29 Jul 2010Dismissed
Vijay Kumar and Another Vs Dilbagh Singh
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 873
High Courts29 Jul 2010
Multan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0161
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 2010Dismissed
Raj Kanwar Singh Dhillon Vs Akager Singh
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0156
High Courts29 Jul 2010Dismissed
Dharam Pal Vs Ram Bahadur
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 889
High Courts29 Jul 2010
Manjit Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 782
Haryana Panchayati Raj Election Rules, 1994 — Rule 69
High Courts29 Jul 2010
Manjit Kaur Vs State of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 3268
Haryana Panchayati Raj Election Rules, 1994 — Rule 66, 69Penal Code, 1860 (IPC) — Section 323, 452, 506
High Courts29 Jul 2010
Ravi Dutt Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0054
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 2010Allowed
Arun Kumar Vs Shri Ashok Kumar Chhabra
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Rent) 138
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13