High Courts15 Apr 2009Dismissed
Surinder Pal Singh and Another Vs The Financial Commissioner, (Appeals-II) and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 603
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 86 of 126
High Courts15 Apr 2009
Amar Company Vs Radhey Mal Ram Lal
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 537 : (2009) 154 PLR 606
Limitation Act, 1963 — Article 14
High Courts15 Apr 2009Dismissed
Alka Rani Vs Manoj Kumar
Punjab And Haryana At Chandigarh · (2009) 154 PLR 611
Hindu Marriage Act, 1955 — Section 13, 9
High Courts15 Apr 2009
Madan Pal and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 591
High Courts15 Apr 2009
State of Haryana Vs Swiss French Laboratories
Punjab And Haryana At Chandigarh · (2010) 29 VST 254
Haryana General Sales Tax Act, 1973 — Entry 39 Schedule B, 42(1)
High Courts15 Apr 2009
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 31
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts15 Apr 2009
Suman and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 427
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts15 Apr 2009
Hussan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 621 : (2010) 1 RCR(Criminal) 49
Criminal Procedure Code, 1973 (CrPC) — Section 313, 317, 342, 428Evidence Act, 1872 — Section 101Penal Code, 1860 (IPC) — Section 120B, 161, 379, 408, 409
High Courts15 Apr 2009Allowed
Surjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 198
Penal Code, 1860 (IPC) — Section 324, 326
High Courts15 Apr 2009Dismissed
Randip Kaur Vs Gurmeet Singh and Another
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 76 : (2009) 2 RCR(Civil) 911
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 120, 380
High Courts15 Apr 2009
Yadwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 245
Penal Code, 1860 (IPC) — Section 420, 465
High Courts15 Apr 2009
Wazir Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 428
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts15 Apr 2009
Gurbachan Singh and another Vs State of Haryana through Land Acquisition Collector-cum-District Revenue officer, Kurukshetra
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 558
High Courts04 Apr 2009Dismissed
State of Haryana Vs Smt. Veenanand Kishore
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 605
Civil Procedure Code, 1908 (CPC) — Section 100, 80, 9Constitution of India, 1950 — Article 16, 226Contempt of Courts Act, 1971 — Section 12, 2
High Courts02 Apr 2009Dismissed
Amar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 477
Constitution of India, 1950 — Article 226, 227
High Courts02 Apr 2009Dismissed
Shri Karam Chand, Ex-Director, Overseas Cables Limited Vs D.C.M. Financial Services Limited and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0359
High Courts02 Apr 2009
Harpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0358
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 227, 311(2)
High Courts02 Apr 2009Dismissed
Jai Bhagwan Vs Smt. Babli and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0355
High Courts02 Apr 2009Dismissed
Kishan Chand Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 5 SLR 210
Constitution of India, 1950 — Article 14, 21Industrial Disputes Act, 1947 — Section 10, 11A, 33
High Courts02 Apr 2009Dismissed
Rohtash Vs Commandant General (Home Guard) and Director General, Civil Defence and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0351