High Courts16 Apr 2009Allowed
Balour Singh Vs Hakam Singh
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1161
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 84 of 126
High Courts16 Apr 2009Allowed
Union of India (UOI) and Another Vs Sher Singh and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 707 : (2009) 3 RCR(Civil) 588
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7
High Courts16 Apr 2009Dismissed
Bharat Kharbanda Vs New India Assurance Company Limited and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 1701 : (2009) 154 PLR 635
Motor Vehicles Act, 1988 — Section 11, 166, 6, 9, 95
High Courts16 Apr 2009Dismissed
Khushi Ram and Others Vs Nawal Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 629 : (2010) 5 RCR(Civil) 705
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 123
High Courts16 Apr 2009Allowed
Dhani Ram and Others Vs Siri Niwas and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 615
Evidence Act, 1872 — Section 63
High Courts16 Apr 2009Dismissed
Baljit Singh Vs Raghubir Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 633 : (2009) 4 RCR(Civil) 24 : (2009) 2 RCR(Rent) 44
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts16 Apr 2009Dismissed
Devi Dayal Vs Rajesh Kumar Duggal and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 621
Haryana Urban Development Authority Act, 1977 — Section 50
High Courts16 Apr 2009Allowed
Surinder Mohan Vs Pritam Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 638
Civil Procedure Code, 1908 (CPC) — Section 144, 35AConstitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts16 Apr 2009
Sain Pal Vs Smt. Ashrafi and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 623
Transfer of Property Act, 1882 — Section 60, 62, 67
High Courts16 Apr 2009
Satish Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 156 PLR 174 : (2009) 4 RCR(Criminal) 376 : (2009) 1 SLR 601
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Essential Commodities Act, 1955 — Section 7Probation of Offenders Act, 1958 — Section 4
High Courts16 Apr 2009Dismissed
Commissioner of Central Excise Vs DCM Engineering Products
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0213
Central Excises and Salt Act, 1944 — Section 35G
High Courts16 Apr 2009
Reena Vs Bittu Sapna Vs Bharat Bhushan
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0205
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts16 Apr 2009
Harjit Grewal Vs Vinod Kumar Batra (Dr.)
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 340
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, 96
High Courts16 Apr 2009Dismissed
Chaman Singh and Others Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 647
Punjab Land Revenue Act, 1887 — Section 45
High Courts16 Apr 2009Dismissed
Madan Lal Vs Pushpa
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 512 : (2009) 154 PLR 627 : (2010) 8 RCR(Civil) 1984
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1
High Courts16 Apr 2009
Kanwarjit Singh Sandhu Vs Kulvinder Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 488 : (2009) 4 RCR(Civil) 111 : (2009) 2 RCR(Rent) 235
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts16 Apr 2009Allowed
Surinder Mohan Vs Rattan Chand and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 644 : (2009) 4 RCR(Civil) 25 : (2009) 2 RCR(Rent) 46
Transfer of Property Act, 1882 — Section 53A
High Courts16 Apr 2009
Battan Chand and Another Vs Kirpal Singh and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 199 : (2009) 3 RCR(Civil) 262
High Courts16 Apr 2009
Lawan Kumar and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 589
High Courts16 Apr 2009Dismissed
Babita Laul Vs Vijay Laul
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 542 : (2009) 156 PLR 35 : (2010) 1 RCR(Civil) 449
Civil Procedure Code, 1908 (CPC) — Section 25Hindu Marriage Act, 1955 — Section 15, 28