High Courts16 Apr 2009
Jagir Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 525
Penal Code, 1860 (IPC) — Section 324, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 85 of 126
High Courts16 Apr 2009Dismissed
Mohinder Singh Vs Sohan Singh Sethi
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 376 : (2009) 3 RCR(Civil) 23 : (2009) 1 RCR(Rent) 603
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 2(d)(d)
High Courts16 Apr 2009
Sarwan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0024
High Courts16 Apr 2009
Kuldip Singh Vs Gurmail Singh and Others
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 834
Penal Code, 1860 (IPC) — Section 420
High Courts15 Apr 2009Dismissed
Satish Kumar alias Rishi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 503 : (2009) 3 RCR(Criminal) 266
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17
High Courts15 Apr 2009Dismissed
Hamir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 370
Penal Code, 1860 (IPC) — Section 451
High Courts15 Apr 2009Allowed
Surjit Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 776
Penal Code, 1860 (IPC) — Section 323, 324, 326
High Courts15 Apr 2009
Anil Sharma and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 671
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
High Courts15 Apr 2009
Davinder Kaur Vs State
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 323
High Courts15 Apr 2009Allowed
Darshan Singh Vs The New Tibba Cooperative Agricultural Service Society and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 687 : (2009) 5 SLR 595
Civil Procedure Code, 1908 (CPC) — Section 100, 11, 9, 96Constitution of India, 1950 — Article 136, 19(1), 226, 227, 32Industrial Disputes Act, 1947 — Section 10(1), 17, 17(2)
High Courts15 Apr 2009
Hindustan Petroleum Corporation Ltd. Vs Mulakh Raj and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 650
Land acquisition Act, 1894 — Section 4
High Courts15 Apr 2009Dismissed
Charanjit Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) CriLJ 2949 : (2010) 2 RCR(Criminal) 11
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 120B, 363, 376
High Courts15 Apr 2009Dismissed
Baba Bus Service (Regd.) Vs State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 582 : (2010) 5 RCR(Civil) 703
Punjab Motor Vehicles Rules, 1989 — Rule 63(V)
High Courts15 Apr 2009Allowed
Harpinder Singh and Others Vs Shri Wazir Singh (since deceased) through Lrs.
Punjab And Haryana At Chandigarh · (2009) 154 PLR 601
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts15 Apr 2009Allowed
Dipika Lal Vs Vipin Kumar Gupta
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13
High Courts15 Apr 2009Allowed
Mahant Hari Gir Chela Baba Nihal Gir Chela Bankandhi Gir (since deceased) through Legal representative Mahan Shiv Gir Chela Baba Nihala Gir and Another Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2009) 154 PLR 596 : (2009) 3 RCR(Civil) 265
Waqf Act, 1954 — Section 3(1)
High Courts15 Apr 2009
Suresh Goel Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 713
High Courts15 Apr 2009Dismissed
Ram Sawroop Vs Commissioner, Gurgaon Division and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 593 : (2009) 3 RCR(Civil) 541
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts15 Apr 2009
Kulwant Singh Vs Punjab State Federation of Cooperative Sugar Mills Limited, Chandigarh and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 164 : (2009) 4 RCR(Civil) 115 : (2009) 4 SCT 115
High Courts15 Apr 2009
Shree Ganesh Oil and Cotton Factory Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0195
Punjab General Sales Tax Act, 1948 — Section 22, 4B