High Courts02 Apr 2009
Mrs. Avtar Sachdev and Others Vs Union Territory
Punjab And Haryana At Chandigarh · (2010) 158 PLR 641
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 87 of 126
High Courts02 Apr 2009Allowed
Jasbir Kaur and Others Vs Harjinder Kaur
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0308
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 245, 482Hindu Marriage Act, 1955 — Section 13, 13B, 9
High Courts02 Apr 2009Dismissed
Gurbaksh Kaur and Another Vs Bhajan Singh alias Gurcharan Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0274
Hindu Adoptions and Maintenance Act, 1956 — Section 25Limitation Act, 1963 — Section 5
High Courts02 Apr 2009
Sukhwant Singh Vs Divisional Forest Officer and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 432 : (2010) 2 RCR(Civil) 394
Specific Relief Act, 1963 — Section 38, 39, 41, 6
High Courts02 Apr 2009
Smt. Lalita Pathania and Others Vs Randip Singh Pathania and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 141 : (2008) 4 CivCC 422 : (2010) Supp CivCC 594 : (2009) 155 PLR 680 : (2010) 1 RCR(Civil) 176
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 28ARequisitioning and Acquisition of Immovable Property Act, 1952 — Section 8
High Courts02 Apr 2009Dismissed
State of Haryana Vs Roshan Lal Malik, J.E. and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0207
High Courts02 Apr 2009
Aarushi Jaswal, minor Vs Medical Council of India and another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 221 : (2009) 2 RCR(Civil) 723
High Courts02 Apr 2009Allowed
National Agricultural Co-operative Marketing Federation of India Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 319 : (2009) 156 PLR 455 : (2009) 3 RCR(Civil) 537 : (2009) 24 VST 403
Constitution of India, 1950 — Article 226
High Courts02 Apr 2009Dismissed
Gurvinder Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 294, 451
High Courts02 Apr 2009Allowed
Bishambar Dass Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0116
High Courts02 Apr 2009Dismissed
Sukhdev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0112
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482
High Courts02 Apr 2009
Bikramjit Singh Vs Presiding Officer, Industrial Tribunal and Labour Court, Union Territory and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0100
High Courts02 Apr 2009Dismissed
Gulab Rai Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0046
Constitution of India, 1950 — Article 309Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420, 468, 471
High Courts02 Apr 2009Dismissed
The State of Haryana and Others Vs Zile Singh and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0045
Limitation Act, 1963 — Section 5
High Courts02 Apr 2009Allowed
Kiranjit Kaur and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 322
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B
High Courts02 Apr 2009Dismissed
Smt. Biro Devi and Smt. Bhagi Devi and Others Vs Smt. Hardai and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0023
High Courts02 Apr 2009Dismissed
Kashmir Singh Vs Preet Hire Purchase and Leasing Corporation
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 573 : (2010) 2 Crimes 514 : (2010) 1 RCR(Criminal) 300
Criminal Procedure Code, 1973 (CrPC) — Section 391, 482
High Courts02 Apr 2009Dismissed
Chitra Talkies Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0002
Constitution of India, 1950 — Article 226
High Courts01 Apr 2009
Dr. Ajay Madan and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 279 : (2009) 4 RCR(Criminal) 983
Penal Code, 1860 (IPC) — Section 304, 34
High Courts01 Apr 2009Dismissed
Lall Chand Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) CriLJ 699 : (2010) 1 RCR(Criminal) 362
Penal Code, 1860 (IPC) — Section 420