High Courts01 Apr 2009
Sound Fibre Vs B.K. Duplex Ltd.
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0299
Companies Act, 1956 — Section 433, 434
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 88 of 126
High Courts01 Apr 2009Dismissed
Surinder Pal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) CriLJ 4100 : (2010) 2 RCR(Criminal) 19
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313, 428Penal Code, 1860 (IPC) — Section 120B, 489A, 489C, 489D
High Courts01 Apr 2009Dismissed
Gurbachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) CriLJ 3109 : (2010) 6 RCR(Criminal) 2793
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 307
High Courts01 Apr 2009
Oswal Agro Mills Ltd. and Another Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0226
High Courts01 Apr 2009
Gourav Jain and Others Vs Haryana Public Service Commission and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 161
High Courts01 Apr 2009
Dalip Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 4 SLR 182
Constitution of India, 1950 — Article 16
High Courts01 Apr 2009
Bharat Kaushik Vs Ashok Kumar Gulati and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0197
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts01 Apr 2009Dismissed
Paul Kaur Vs Punjab Wakf Board and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0196
Waqf Act, 1995 — Section 89
High Courts01 Apr 2009Allowed
Satpal Sharma Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 180
Penal Code, 1860 (IPC) — Section 306, 34
High Courts01 Apr 2009
Ashok Paswan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 59
High Courts01 Apr 2009
Dr. Ajay Madan and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 279
Penal Code, 1860 (IPC) — Section 201, 304, 304A, 314, 34
High Courts31 Mar 2009
Resham Singh Vs The Financial Commissioner and Secretary to Govt. Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 312 : (2009) 4 RCR(Civil) 678
High Courts31 Mar 2009Dismissed
S.S. Harbhagwan High School Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 822 : (2009) 3 RCR(Civil) 269
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 10, 10(2), 10(3), 10(4), 15Transfer of Property Act, 1882 — Section 41
High Courts31 Mar 2009
Punjab National Bank Vs R.L. Vaid and others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 298 : (2009) 3 RCR(Criminal) 190
Evidence Act, 1872 — Section 124
High Courts31 Mar 2009
Mehtab Singh Malik Vs S.R. Buildcon India (P) Ltd. and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 417 : (2009) 156 PLR 74 : (2010) 5 RCR(Civil) 274
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts31 Mar 2009Allowed
Pala Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0087
High Courts30 Mar 2009
State of Haryana Vs Gurbachan Singh (deceased) through his L.Rs.
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0280
Land Acquisition Act, 1894 — Section 4, 6
High Courts30 Mar 2009
The Executive Engineer, P.W.D., Public Health, Division Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0256
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2, 25F
High Courts30 Mar 2009Dismissed
Lally and Company and Another Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0250
High Courts30 Mar 2009Dismissed
Jasbir Singh Vs Laxmi Narain and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0249