High Courts27 Mar 2009
Amarjit Singh and Sons Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 116 : (2009) 2 RCR(Civil) 724
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 90 of 126
High Courts27 Mar 2009
Cybersys Infotech Ltd. Vs District Magistrate and Others
Punjab And Haryana At Chandigarh · (2011) 163 CompCas 442
Companies Act, 1956 — Section 446, 456(1A), 456(2), 529, 529ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(13), 13(2), 13(4), 13(9), 14Transfer of Property Act, 1882 — Section 65A
High Courts27 Mar 2009
Bhim Singh @ Bhima Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0074
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts27 Mar 2009
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 158
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts27 Mar 2009Allowed
Naresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 318
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Mar 2009
Loona Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 387
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B
High Courts27 Mar 2009Allowed
Baldev Raj Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 294
Penal Code, 1860 (IPC) — Section 304A
High Courts27 Mar 2009Dismissed
Sardool Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 191
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts26 Mar 2009Allowed
Vir Singh and others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 806
Penal Code, 1860 (IPC) — Section 366
High Courts26 Mar 2009Dismissed
Karnail Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 395
Penal Code, 1860 (IPC) — Section 304
High Courts26 Mar 2009Allowed
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 SLR 791
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 382, 506
High Courts26 Mar 2009Dismissed
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0278
High Courts26 Mar 2009Dismissed
Dass Ram Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0277
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 10
High Courts26 Mar 2009Allowed
Kunan Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324
High Courts26 Mar 2009Dismissed
Jai Bhagwan and Others Vs Raghbir Singh and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0275
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Mar 2009
Harbans Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0274
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 376, 494, 495, 497, 498(1)
High Courts26 Mar 2009Dismissed
Darbara Singh and Others Vs Bhullar Pyar Bus Service (Regd.) and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0273
Motor Vehicles Act, 1988 — Section 163A
High Courts26 Mar 2009
Surat Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0272
Penal Code, 1860 (IPC) — Section 323, 326, 34
High Courts26 Mar 2009Dismissed
Dr. (Mrs.) Ravinder Kaur and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 204, 217, 218Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts26 Mar 2009Dismissed
Shri Guru Har Krishan Education Trust and Another Vs Sukhwant Singh and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0266
Civil Procedure Code, 1908 (CPC) — Section 92