High Courts26 Mar 2009Allowed
Dr. Anil Dewan Vs State and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 46
Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 11, 2, 2(2), 3, 3(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 92 of 126
High Courts26 Mar 2009Allowed
Anil Kumar @ Sunil Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 814
Penal Code, 1860 (IPC) — Section 363, 366
High Courts26 Mar 2009Dismissed
Pillo Devi Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0035
High Courts26 Mar 2009Dismissed
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 483
Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 57
High Courts26 Mar 2009Dismissed
Jasbir Kaur Vs Shri Vishnu Dutt and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0032
Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 118
High Courts26 Mar 2009
Sukhwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 850
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts26 Mar 2009Allowed
Sehnsi Ram and Other Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1035
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts25 Mar 2009
Jasvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 525
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts25 Mar 2009Dismissed
Jarnail Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0264
High Courts25 Mar 2009
Madan Gopal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 156 PLR 267 : (2009) 3 RCR(Criminal) 106
Criminal Procedure Code, 1973 (CrPC) — Section 313Employees State Insurance Act, 1948 — Section 7Probation of Offenders Act, 1958 — Section 4
High Courts25 Mar 2009Dismissed
Smt. Saroj and Others Vs Sardari Lal and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 81 : (2009) 4 RCR(Civil) 898
High Courts25 Mar 2009Dismissed
Baldev Singh and Others Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 157
High Courts25 Mar 2009
The State of Punjab Vs Bachan Singh
Punjab And Haryana At Chandigarh · (2009) 155 PLR 448
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 306Prevention of Corruption Act, 1988 — Section 13, 7
High Courts25 Mar 2009
Shri Rajiv Chanana Vs Smt. Gauri Nagpal Chanana
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 469 : (2009) 154 PLR 743 : (2009) 3 RCR(Civil) 41
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts25 Mar 2009Dismissed
Kuljit Singh Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 426 : (2009) 154 PLR 682 : (2009) 3 RCR(Civil) 751
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Mar 2009Dismissed
Diwan Chand Vs Sardari Lal and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 754
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts25 Mar 2009Dismissed
Madalsa Vs Madan Lal
Punjab And Haryana At Chandigarh · (2009) 156 PLR 159
Transfer of Property Act, 1882 — Section 106
High Courts25 Mar 2009Dismissed
Shree Krishna Traders Vs Commissioner of Customs
Punjab And Haryana At Chandigarh · (2010) 257 ELT 394
Constitution of India, 1950 — Article 141Customs Act, 1962 — Section 130
High Courts25 Mar 2009Dismissed
Shiv Sewa Sadan Vs CESTAT
Punjab And Haryana At Chandigarh · (2010) 254 ELT 249 : (2011) 22 STR 118
Central Excises and Salt Act, 1944 — Section 35(C), 35G
High Courts25 Mar 2009Dismissed
Excise and Taxation Commissioner Vs Print-O-Pack
Punjab And Haryana At Chandigarh · (2009) 26 VST 667
Haryana General Sales Tax Act, 1973 — Section 42(2)(b)