High Courts25 Mar 2009Allowed
Jaswinder Singh Sidhu Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0018
Penal Code, 1860 (IPC) — Section 498A, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 93 of 126
High Courts24 Mar 2009
Sumedha Nagpal Vs Gaurav Nagpal
Punjab And Haryana At Chandigarh · (2009) 2 HLR 352 : (2009) 2 Marr.LJ 72 : (2009) 3 RCR(Civil) 165
High Courts24 Mar 2009
Rajesh and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 819
Penal Code, 1860 (IPC) — Section 366, 376(2)
High Courts24 Mar 2009Dismissed
State of Haryana Vs Sarla Ram and others
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 841
Penal Code, 1860 (IPC) — Section 323, 34
High Courts24 Mar 2009Dismissed
Sube Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 202
Penal Code, 1860 (IPC) — Section 376
High Courts24 Mar 2009
Tejwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 526
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 Mar 2009Dismissed
Gram Panchayat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 480 : (2009) 3 RCR(Civil) 607
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
High Courts24 Mar 2009Allowed
Harnek Singh Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 421 : (2009) 4 RCR(Civil) 42 : (2009) 2 RCR(Rent) 619
Limitation Act, 1963 — Section 5
High Courts24 Mar 2009
R.S. Prasher and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 229 : (2009) 2 RCR(Civil) 659
High Courts24 Mar 2009Dismissed
Sadhna and Another Vs Kuldeep Singh and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 2459 : (2009) 154 PLR 763 : (2009) 3 RCR(Civil) 754
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts24 Mar 2009
Shonka Singh Vs Financial Commissioner (Appeal)-II and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 709 : (2009) 4 RCR(Civil) 349
High Courts24 Mar 2009
J.K. Tyre and Industries Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 25 VST 111
Constitution of India, 1950 — Article 226
High Courts24 Mar 2009
Ram Singh and Another Vs Hardip Singh and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 960 : (2010) 1 RCR(Civil) 476
Evidence Act, 1872 — Section 91 , 92Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 12, 13, 15
High Courts24 Mar 2009Dismissed
Lajpat Rai Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 310
Constitution of India, 1950 — Article 21
High Courts24 Mar 2009
Amarjit Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 207
Constitution of India, 1950 — Article 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts24 Mar 2009Dismissed
Sube Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 965
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 376
High Courts24 Mar 2009Dismissed
Satish Kumar Vs Chander Parkash and others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B
High Courts24 Mar 2009Allowed
Vijay Kumar Dhawan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 854
Punjab Civil Services Rules — Rule 2.5
High Courts24 Mar 2009Allowed
Gurraj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 452
Prevention of Corruption Act, 1988 — Section 13(2)
High Courts23 Mar 2009Allowed
Harjinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 885 : (2009) 3 SLR 469
Punjab Panchayati Raj Primary Teachers (Recruitment and Conditions of Service) Rules, 2006 — Rule 9, 9(2)