High Courts23 Mar 2009
Vijay Kumar Vs Asstt. Collr. of C. Ex. and Cus.
Punjab And Haryana At Chandigarh · (2010) 257 ELT 187
Customs Act, 1962 — Section 110, 135
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 94 of 126
High Courts23 Mar 2009Dismissed
Gurdwara Sahib Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 756
High Courts23 Mar 2009
Amrik Singh Vs Kako Bai
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 264
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17(2), 151
High Courts23 Mar 2009Dismissed
Kabal Singh Vs Usha Rani and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0152
High Courts23 Mar 2009
Joginder Singh now represented by his L.Rs Vs Gram Panchayat, Village Balian, District Sangrur and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 270 : (2009) 4 RCR(Civil) 511
High Courts23 Mar 2009Dismissed
Banke Bihari Vs Prabhu Dayal and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0143
Penal Code, 1860 (IPC) — Section 147, 148, 149, 379, 447
High Courts23 Mar 2009Allowed
Sadhu Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 154 PLR 784 : (2010) 5 RCR(Civil) 272
Land Acquisition Act, 1894 — Section 11, 18, 4, 6
High Courts23 Mar 2009Dismissed
Employees State Insurance Corporation Vs D.C.M. Engineering Products
Punjab And Haryana At Chandigarh · (2010) 124 FLR 736 : (2010) 2 LLJ 540 : (2009) 156 PLR 265
Employees State Insurance Act, 1948 — Section 75, 85, 85B
High Courts23 Mar 2009Allowed
Anil Kumar Dev and Another Vs Brijinder Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0056
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts23 Mar 2009Allowed
Anil Kumar Dev and another Vs Brijinder Kaur and another
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1173
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 7 Rule 11
High Courts23 Mar 2009
Employees State Insurance Corporation Vs Vinod Iron Foundary
Punjab And Haryana At Chandigarh · (2009) 123 FLR 872 : (2010) 2 LLJ 504 : (2009) 156 PLR 228
Employees State Insurance Act, 1948 — Section 39, 45, 45A, 75, 77
High Courts23 Mar 2009Dismissed
State of Punjab Vs Prem Singh
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 941
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Mar 2009Dismissed
Bhim Sain Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 785 : (2009) 4 RCR(Criminal) 493
Prevention of Corruption Act, 1988 — Section 13(1)(d)(ii)
High Courts21 Mar 2009
Jaswant Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 533
Penal Code, 1860 (IPC) — Section 161
High Courts21 Mar 2009Dismissed
Amarjit Singh Sidhu Vs Jeetmohinder Singh Sidhu
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0173
Penal Code, 1860 (IPC) — Section 171CRepresentation of the People Act, 1951 — Section 100, 101, 117, 123, 80
High Courts21 Mar 2009Dismissed
State of Haryana Vs Jai Durga Finvest Private Limited
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0164
High Courts21 Mar 2009Dismissed
Raghbir Singh (dead through LRs.) and Others Vs Jarnail Singh (dead through Lrs.) and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0153
Succession Act, 1925 — Section 105, 63
High Courts21 Mar 2009Allowed
Hanuman Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 426
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts21 Mar 2009
State of Haryana Vs Om Parkash
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 414
Penal Code, 1860 (IPC) — Section 279
High Courts21 Mar 2009Dismissed
Harjinder Singh and Vinod Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 2823
Penal Code, 1860 (IPC) — Section 34, 392