High Courts19 Mar 2009
Union of India (UOI) and Others Vs C.L. Meena and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 164 : (2009) 4 SLR 180
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 96 of 126
High Courts19 Mar 2009Dismissed
Ram Lubhaya Vs S. Darshan Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 201 : (2010) 8 RCR(Civil) 278
High Courts19 Mar 2009
Kundanmal Dabriwala Vs Dabriwala Steels and Engg. Co. Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 120 : (2009) 94 SCL 336
COMPANIES ACT, 1956 — Section 125, 391, 392, 393, 394Limitation Act, 1963 — Section 15Penal Code, 1860 (IPC) — Section 11
High Courts19 Mar 2009Dismissed
Jitender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) CriLJ 3347 : (2010) 1 RCR(Criminal) 62
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Mar 2009
Food Corporation of India Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 30 VST 47
Punjab General Sales Tax Act, 1948 — Section 22(2)
High Courts19 Mar 2009
Labh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 421
Penal Code, 1860 (IPC) — Section 408, 467
High Courts19 Mar 2009Dismissed
Harjinder Singh Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 417
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Mar 2009Dismissed
Gurdas Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 271
Penal Code, 1860 (IPC) — Section 302
High Courts19 Mar 2009Dismissed
Dr. K.L. Arora and Others Vs The Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 575 : (2009) 7 SLR 78
Constitution of India, 1950 — Article 12, 14, 14, 16, 226Essential Commodities Act, 1955 — Section 3Industrial Disputes Act, 1947 — Section 9A
High Courts18 Mar 2009Dismissed
Devi Ram and others Vs Maha Ram
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 525
Penal Code, 1860 (IPC) — Section 420, 506
High Courts18 Mar 2009Dismissed
Sukhbir Singh and Others Vs Prem Parkash and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0282
Land Acquisition Act, 1894 — Section 30, 4
High Courts18 Mar 2009Dismissed
Ajit Kaur Vs Civil Judge, Senior Division and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0281
Constitution of India, 1950 — Article 227
High Courts18 Mar 2009Dismissed
Haryana Urban Development Authority and Another Vs Vipin Sharma and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 534 : (2009) 3 RCR(Civil) 695
Limitation Act, 1963 — Section 5
High Courts18 Mar 2009Dismissed
Sarwan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 SLR 543
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319Penal Code, 1860 (IPC) — Section 107, 306
High Courts18 Mar 2009Allowed
Ram Phal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 154 PLR 781 : (2010) 6 RCR(Criminal) 827
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Mar 2009Dismissed
Rattan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 29 CriminalCC 131
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts18 Mar 2009Dismissed
Kaka Ram Verma Vs Indian Red Cross Society, Punjab Branch and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 780
High Courts18 Mar 2009
Kanwar Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 229
High Courts18 Mar 2009
Commissioner of Income Tax Vs Lal Woollen and Silk Mills (P) Ltd.
Punjab And Haryana At Chandigarh · (2009) 224 CTR 99 : (2011) 333 ITR 254 : (2009) 183 TAXMAN 145
Income Tax Act, 1961 — Section 251, 28, 36
High Courts18 Mar 2009Dismissed
Kewal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) CriLJ 2893 : (2010) 1 RCR(Criminal) 60
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304A