High Courts18 Mar 2009
Deepak Radios Pvt. Ltd. Vs Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (2009) 23 VST 42
Punjab Value Added Tax Act, 2005 — Section 68
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 97 of 126
High Courts18 Mar 2009
Pritpal Singh Aurora Vs Rajinder Singh Aurora and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 752 : (2009) 156 PLR 471 : (2009) 3 RCR(Civil) 574
High Courts18 Mar 2009Allowed
Sachdeva and Sons Rice Mills Pvt. Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 249 ELT 501 : (2009) 23 VST 377
Punjab Value Added Tax Act, 2005 — Section 68
High Courts18 Mar 2009Allowed
Sushil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 48
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts18 Mar 2009Dismissed
Jaspal Singh Vs State of Haryan
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 496
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409
High Courts18 Mar 2009Dismissed
Devi Ram and Others Vs Maha Ram
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 933
Penal Code, 1860 (IPC) — Section 506
High Courts17 Mar 2009Dismissed
Umed Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0292
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts17 Mar 2009Allowed
Rakesh Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 352 : (2009) 2 RCR(Civil) 426
Delimination of Wards of Municipalities Rules, 1972 — Rule 4, 6, 7, 8Punjab Municipal Act, 1911 — Section 12(3)
High Courts17 Mar 2009
Swastik Pipes Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 40 VST 72
Central Provinces and Berar Sales Tax Act, 1947 — Section 11Haryana General Sales Tax Act, 1973 — Section 28, 28(1), 28(2), 28(3), 28(4)Haryana General Sales Tax Rules, 1975 — Rule 26, 26(1), 26(2)
High Courts17 Mar 2009Dismissed
Gurpal Singh Vs Narinder Kaur and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 512
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Mar 2009Dismissed
Jaswinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 175
High Courts17 Mar 2009Dismissed
Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 20AA
High Courts17 Mar 2009Allowed
Devender Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 543
Constitution of India, 1950 — Article 14, 16
High Courts17 Mar 2009Dismissed
World Human Rights Protection Council Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 529
Foreigners Act, 1946 — Section 14Official Secrets Act, 1923 — Section 3, 9Penal Code, 1860 (IPC) — Section 120B
High Courts17 Mar 2009Dismissed
Novedac Prosthetic Centre Vs The Regional Provident Fund Commissioner and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 584
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts17 Mar 2009Dismissed
Novedac Prosthetic Centre Vs Regional Provident Fund Commissioner and Another
Punjab And Haryana At Chandigarh · (2009) 3 LLJ 271
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts17 Mar 2009Dismissed
Virender Prabhakar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 531
High Courts17 Mar 2009Dismissed
Sat Priya Mehamia Memorial Education Trust (Regd.) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 524 : (2009) 2 RCR(Civil) 494
Municipal Solid Wastes (Management and Handling) Rules, 1999 — Rule 6(2)
High Courts17 Mar 2009
Sat Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 541
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 10A, 125A, 134A, 134B, 135B
High Courts17 Mar 2009Allowed
Sukhdev Kaur and Others Vs Financial Commissioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 539 : (2009) 4 RCR(Civil) 481
Criminal Procedure Code, 1973 (CrPC) — Section 488