High Courts16 Mar 2009Dismissed

Raj Pal and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0179

Criminal Procedure Code, 1973 (CrPC) — Section 313, 391, 482Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 13, 7, 8
High Courts16 Mar 2009

Thuru Ram Vs State of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2009) 3 Law Herald 2076 : (2009) 3 LLR 171 : (2010) 5 RCR(Civil) 215

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10Land Acquisition Act, 1894 — Section 18, 4, 6, 8
High Courts16 Mar 2009

State of Punjab Vs Gura Singh

Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 278

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 378Penal Code, 1860 (IPC) — Section 376