High Courts09 Mar 2009Dismissed
Smt. Daljit Kaur alias Tony Vs Smt. Amarjit Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 118
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 100 of 126
High Courts09 Mar 2009Dismissed
Gobind Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 545
Punjab Land Revenue Act, 1887 — Section 20
High Courts09 Mar 2009
Smt. Kamla Devi Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 570 : (2009) 154 PLR 176 : (2009) 4 RCR(Civil) 543 : (2009) 3 RCR(Civil) 28
Hindu Marriage Act, 1955 — Section 13, 15, 9
High Courts09 Mar 2009Dismissed
Gurmit @ Nitu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0154
Arms Act, 1959 — Section 13, 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 401Penal Code, 1860 (IPC) — Section 120B, 285, 302, 307, 325
High Courts09 Mar 2009Allowed
Bhushan Kumar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 292 : (2009) 154 PLR 371 : (2010) 5 RCR(Civil) 296
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 300ALand Acquisition (Mines) Act, 1885 — Section 17, 6
High Courts09 Mar 2009Dismissed
Harnek Gill Vs The State Bank of Patiala and Another
Punjab And Haryana At Chandigarh · (2010) 2 LLJ 31 : (2009) 154 PLR 547
High Courts09 Mar 2009Dismissed
Nand Singh alias Naranjan Singh Vs Natha Ram (Dead through L.Rs)
Punjab And Haryana At Chandigarh · (2009) 154 PLR 179
High Courts09 Mar 2009Allowed
Janta Panjola, CASS Panjola and Another Vs Daulat Ram, Kishori Lal, Commission Agents Balbera and Another
Punjab And Haryana At Chandigarh · AIR 2009 P&H 85 : (2009) 2 RCR(Civil) 728
Constitution of India, 1950 — Article 1, 14
High Courts09 Mar 2009Dismissed
Commissioner of Income Tax Vs Ashok Arora
Punjab And Haryana At Chandigarh · (2010) 329 ITR 578
Income Tax Act, 1961 — Section 142, 143, 148, 271, 271B
High Courts06 Mar 2009
Jai Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 513
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts06 Mar 2009
Raj Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 692
High Courts06 Mar 2009Dismissed
The Hissar Geeta Cooperative House Building Society Vs Shri Jeewandhar Jain and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 762
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts06 Mar 2009Dismissed
Gurminder Singh and Another Vs Dr. Rajni Kumari
Punjab And Haryana At Chandigarh · (2009) 154 PLR 691 : (2009) 2 RCR(Civil) 378
High Courts06 Mar 2009Dismissed
Baljit Singh Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 388 : (2009) 154 PLR 765 : (2009) 4 RCR(Civil) 53
Civil Procedure Code, 1908 (CPC) — Section 51, 60
High Courts06 Mar 2009
Madan Lal and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 3 LLR 232 : (2009) 3 PLR 187 : (2009) 2 RCR(Civil) 536
High Courts06 Mar 2009
Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 483
High Courts06 Mar 2009
Tejinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 467
Penal Code, 1860 (IPC) — Section 306
High Courts06 Mar 2009
Sajjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 177
Penal Code, 1860 (IPC) — Section 382
High Courts05 Mar 2009Allowed
Sharbati Devi and Others Vs Haryana Roadways, Sirsa Depot
Punjab And Haryana At Chandigarh · (2010) ACJ 1706 : (2009) 154 PLR 705 : (2009) 2 RCR(Civil) 651
High Courts05 Mar 2009Allowed
Tejbir Singh Vs Darshan Kumar (Dead) and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 399 : (2009) 3 RCR(Civil) 654
Transfer of Property Act, 1882 — Section 38, 41, 42