High Courts17 Mar 2009
Bimla Devi and others Vs Pepsu Road Transport Corporation, Patiala and another
Punjab And Haryana At Chandigarh · (2009) 1 AICJ 670 : (2009) 2 RCR(Civil) 758
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 98 of 126
High Courts17 Mar 2009Dismissed
Hardevinder Singh and Another Vs Smt. Nirmal Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 454 : (2010) 249 ELT 509 : (2009) 154 PLR 537 : (2010) 3 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Mar 2009Dismissed
Parma Nand Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 167 : (2009) 5 RCR(Civil) 440 : (2009) 2 RCR(Civil) 653 : (2009) 4 SLR 541
Land Acquisition Act, 1894 — Section 48, 5A, 6
High Courts17 Mar 2009Allowed
MWO (Honorary Flying Officer) Amarjit Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 206
Constitution of India, 1950 — Article 226, 227
High Courts17 Mar 2009
DSM Anti-Infectives India Limited, Bhai Mohan Singh Nagar, Toansa, District Nawanshahr Vs Punjab Pollution Control Board and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 76 : (2009) 2 RCR(Civil) 499
High Courts17 Mar 2009
State of Haryana and Others Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2009) 154 PLR 169
High Courts17 Mar 2009Dismissed
Hardayal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0132
High Courts17 Mar 2009Dismissed
State of Haryana Vs Mukesh Kumar and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 753
Constitution of India, 1950 — Article 136
High Courts17 Mar 2009Dismissed
Bhagwat Dayal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 789 : (2009) 2 RCR(Civil) 545
Constitution of India, 1950 — Article 243T
High Courts17 Mar 2009
Kisan Tractors Vs State of Harayana
Punjab And Haryana At Chandigarh · (2009) 25 VST 82
Haryana General Sales Tax Act, 1973 — Section 42
High Courts17 Mar 2009Allowed
Anuraj Vs Sheel Buildcon Private Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 476 : (2009) 154 PLR 203 : (2010) 7 RCR(Civil) 475
Civil Procedure Code, 1908 (CPC) — Section 146, 151
High Courts17 Mar 2009Dismissed
Municipal Corporation Vs Janta Steel and Metal Co-Operative Industrial Society Limited
Punjab And Haryana At Chandigarh · (2009) 156 PLR 531 : (2009) 3 RCR(Civil) 692
Limitation Act, 1963 — Section 5
High Courts17 Mar 2009Dismissed
DLF Power Limited Vs Regional Director and Another
Punjab And Haryana At Chandigarh · (2010) 2 LLJ 529 : (2009) 156 PLR 39
Employees State Insurance Act, 1948 — Section 45A, 75
High Courts17 Mar 2009
Court on its own motion Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 384 : (2009) 2 RCR(Criminal) 340
High Courts17 Mar 2009
Rakesh Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0016
New Mandi Township Rules, 1965 — Rule 8
High Courts17 Mar 2009Allowed
Garg Rice Mills Vs Managing Director, Punjab State Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (2009) 03 P&H CK 0015
Arbitration Act, 1940 — Section 11, 37(2)
High Courts16 Mar 2009
Joginder Singh and others Vs The State of Haryana Roshan Lal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 274
Penal Code, 1860 (IPC) — Section 307, 34
High Courts16 Mar 2009Dismissed
Surya Pharmaceutical Ltd. Vs Commr. of C. Ex.
Punjab And Haryana At Chandigarh · (2010) 256 ELT 51
Central Excise Rules, 1944 — Rule 57Q, 57SCentral Excises and Salt Act, 1944 — Section 35GCustoms Tariff Act, 1975 — Section 3
High Courts16 Mar 2009Allowed
Thuru Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 186
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts16 Mar 2009Dismissed
Anil Tools and Forgings Vs Chief Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 334 ITR 265 : (2009) 183 TAXMAN 1
Income Tax Act, 1961 — Section 140A, 143, 276C, 278B, 279