High Courts16 Apr 2009

Raj Kapoor Vs Mohinder Singh

Punjab And Haryana At Chandigarh · (2009) 4 CivCC 584 : (2009) 155 PLR 711 : (2009) 4 RCR(Civil) 399 : (2009) 2 RCR(Rent) 320 : (2009) 2 RCR(Rent) 321

Civil Procedure Code, 1908 (CPC) — Section 12, 151