High Courts23 Apr 2009Dismissed
Amarjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 1 SLR 728
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 75 of 126
High Courts23 Apr 2009Dismissed
Shri Bawa Ram Vs Kuldip Singh and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0129
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Apr 2009
Punjab Singh and Others Vs Sukhvinder Singh and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0127
High Courts23 Apr 2009Dismissed
Bahadur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 SLR 791
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427
High Courts23 Apr 2009
Sikander Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0120
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts23 Apr 2009Dismissed
Bhagwanti and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0119
Land Acquisition Act, 1894 — Section 18, 18(2), 4
High Courts23 Apr 2009Dismissed
Kanwar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0114
Arms Act, 1959 — Section 25, 25(1)(3)Criminal Procedure Code, 1973 (CrPC) — Section 173, 401(3)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 363
High Courts23 Apr 2009
Kirpal Singh Vs The Punjab State
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0113
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 3.25
High Courts23 Apr 2009
Zimidara Trading Co. Vs Kanwar Bhan alias Kora
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0105
High Courts23 Apr 2009Allowed
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 7 RCR(Civil) 454 : (2010) 7 RCR(Civil) 453
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts23 Apr 2009Allowed
Piara Singh Vs Jodhpur Brick Kiln and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0103
High Courts23 Apr 2009Dismissed
Pritam Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 Crimes 882
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Apr 2009Dismissed
Harish Sethi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0083
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 341
High Courts23 Apr 2009
Krishan Kumar Vs Lehari Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0074
High Courts23 Apr 2009Dismissed
Shama Vs Roshan Lal and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 726
Specific Relief Act, 1963 — Section 20
High Courts23 Apr 2009
Ladha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 28
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts22 Apr 2009Dismissed
Ram Pal Thukural Vs Jagjit Singh and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 507 : (2009) 4 RCR(Civil) 329 : (2009) 2 RCR(Rent) 312
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts22 Apr 2009
Sumer and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 155 PLR 508 : (2009) 3 RCR(Criminal) 453
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 411
High Courts22 Apr 2009
Ratna Commercial Enterprises P. Ltd. Vs Vasu Tech. Ltd.
Punjab And Haryana At Chandigarh · (2009) 149 CompCas 477 : (2009) 2 ILR (P&H) 858 : (2009) 155 PLR 460 : (2010) 8 RCR(Civil) 621
COMPANIES ACT, 1956 — Section 433, 434Contract Act, 1872 — Section 62, 63Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts22 Apr 2009Dismissed
Janak Singh Vs Sant Ram
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0227