COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2009

2,510 judgments · page 76 of 126

High Courts22 Apr 2009Dismissed

Dhir and Dhir Asset Reconstruction and Securitization Company Ltd. Vs Air Liquide North India Private Ltd. and Others

Punjab And Haryana At Chandigarh · (2009) 152 CompCas 604 : (2009) 93 SCL 207

Companies Act, 1956 — Section 483Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)

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High Courts22 Apr 2009Allowed

Kishan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 480

Penal Code, 1860 (IPC) — Section 376

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High Courts22 Apr 2009Allowed

Jagdish Rai Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 814 : (2009) 5 SLR 372

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 140, 146, 146(1), 146(2), 146(3)

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High Courts22 Apr 2009Dismissed

Nasib Chand and others Vs The State of Punjab Gurdev Singh Vs Nasib Chand and others

Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 285

Penal Code, 1860 (IPC) — Section 304B

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High Courts22 Apr 2009

Nazar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 301

Penal Code, 1860 (IPC) — Section 380, 452

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High Courts22 Apr 2009Dismissed

Yashpal Khanna and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 425

Prevention of Corruption Act, 1988 — Section 7

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High Courts21 Apr 2009Dismissed

Vinod Kumar Vs Sat Paul Kapoor

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 633 : (2010) 1 RCR(Rent) 92

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High Courts21 Apr 2009Dismissed

Lachhman Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0352

Land Acquisition Act, 1894 — Section 18, 4, 6

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High Courts21 Apr 2009Allowed

Baghel Singh Vs Raj Kumar and Others

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0350

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High Courts21 Apr 2009Allowed

Karnail Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 5 SLR 791

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High Courts21 Apr 2009Dismissed

Prem Chand Vs Shiv Singh

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0347

Constitution of India, 1950 — Article 227, 23

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High Courts21 Apr 2009Dismissed

Bhim Singh and Another Vs Dev Raj and Others

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0346

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High Courts21 Apr 2009Dismissed

Om Parkash Vs Ram Singh and Others

Punjab And Haryana At Chandigarh · (2010) 8 RCR(Civil) 950

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High Courts21 Apr 2009

Jyoti Oberoi Vs Ajit M. Sharan, IAS, Commissioner-cum-Secretary to Government, Finance Department

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0344

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High Courts21 Apr 2009

Subhash Chander Vs Anil Rao and Another

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0343

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts21 Apr 2009

Satvinder Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0338

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420

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High Courts21 Apr 2009Allowed

Hardeep Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0337

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 367

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High Courts21 Apr 2009Allowed

Harjinder Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 6 SLR 355 : (2009) 2 SLR 774

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 382

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High Courts21 Apr 2009Allowed

D.A.V. College Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0335

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High Courts21 Apr 2009Allowed

Smt. Vidya Wati (dead) through Lrs. Vs The Land Acqusition Tribunal, Khanna and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 718

Constitution of India, 1950 — Article 226Punjab Town Improvement Act, 1922 — Section 36

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