High Courts23 Apr 2009Dismissed
The Divisional Forest Officer (Territorial) Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 5 SLR 431
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 74 of 126
High Courts23 Apr 2009
Sher Singh Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0295
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Apr 2009Dismissed
Haryana State Electricity Board and Another Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0294
High Courts23 Apr 2009
Balkar Singh Vs Gurdit Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0290
Specific Relief Act, 1963 — Section 20
High Courts23 Apr 2009
Baldev Singh Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0285
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
High Courts23 Apr 2009
Ramji Dass Vs Punjab State Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0275
High Courts23 Apr 2009Dismissed
Jogi Ram and Others Vs Smt. Kishni and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 730
High Courts23 Apr 2009Dismissed
Gurcharan Dass Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 729
Constitution of India, 1950 — Article 226
High Courts23 Apr 2009
Kulwant Singh and Others Vs Gurbaksh Singh and Others Gurbaksh Singh and Others and Balwinder Singh and Others Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 476 : (2009) 3 RCR(Civil) 258
Transfer of Property Act, 1882 — Section 60, 62
High Courts23 Apr 2009Dismissed
Jaswant Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0219
High Courts23 Apr 2009Dismissed
Rajender Singh Vs Narcotics Control Bureau and Another
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 26
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 30
High Courts23 Apr 2009Dismissed
Dr. Vikas Saxena Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0188
High Courts23 Apr 2009
Pyare Lal Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 404 : (2009) 2 RCR(Rent) 233
High Courts23 Apr 2009Allowed
Vinod Kumar Sharma Vs Guman Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 732
Civil Procedure Code, 1908 (CPC) — Section 60PENSIONS ACT, 1871 — Section 11
High Courts23 Apr 2009Dismissed
Ganpat Vs Haryana State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 190 : (2010) 1 SLR 472
High Courts23 Apr 2009Dismissed
Raj Kumar Vs Mr. Bal Mukand and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0135
Motor Vehicles Act, 1988 — Section 140, 166
High Courts23 Apr 2009Dismissed
United India Insurance Co. Ltd. Vs Ved Parkash and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0134
Motor Vehicles Act, 1988 — Section 163A
High Courts23 Apr 2009
Balwinder Singh @ Teela and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0133
Penal Code, 1860 (IPC) — Section 323, 326, 34, 506
High Courts23 Apr 2009
Vandana and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0132
High Courts23 Apr 2009
Amandeep Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 406, 498A