High Courts27 Apr 2009
Wazir and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 522
Penal Code, 1860 (IPC) — Section 148, 149
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 73 of 126
High Courts27 Apr 2009Allowed
Vinod Mittaland Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 194 : (2009) 4 RCR(Civil) 528
Haryana Urban Development Authority Act, 1977 — Section 17, 17(1), 17(2), 2HUDA (Disposal of Land and Buildings) Regulations, 1978 — Regulation 6Interest Act, 1978 — Section 3
High Courts27 Apr 2009
Waryam Singh and Others Vs President, Land Acquisition Tribunal, Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 255 : (2010) 5 RCR(Civil) 212
Land Acquisition Act, 1894 — Section 23
High Courts24 Apr 2009Dismissed
Santokh Masih and Others Vs Joint Development Commissioner and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 734
Administration of Evacuee Property Act, 1950 — Section 7, 8
High Courts24 Apr 2009Dismissed
Food Corporation of India Vs Municipal Council
Punjab And Haryana At Chandigarh · (2009) 154 PLR 737 : (2009) 3 RCR(Civil) 539
Limitation Act, 1963 — Section 14
High Courts24 Apr 2009
Ladha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0204
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts24 Apr 2009
Raghbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 735
High Courts24 Apr 2009Dismissed
Tasveer Paul Kaur Vs Sukhmahinder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 739 : (2009) 3 RCR(Civil) 601
Hindu Succession Act, 1956 — Section 6
High Courts24 Apr 2009Allowed
Harnam Singh Vs The Land Acquisition Collector and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 648
Land Acquisition Act, 1894 — Section 18, 4
High Courts24 Apr 2009
Harpreet Singh Vs M/s. lnternational Cars and Motors Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 103 : (2009) 2 RCR(Civil) 887 : (2009) 1 RCR(Rent) 605
Arbitration and Conciliation Act, 1996 — Section 11Delhi Rent Control Act, 1958 — Section 45
High Courts24 Apr 2009Dismissed
Dharam Paul Aggarwal and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 123 FLR 866 : (2010) 2 LLJ 696 : (2009) 156 PLR 231 : (2009) 4 RCR(Civil) 506 : (2010) 1 SLR 476
Employees State Insurance Act, 1948 — Section 1, 2, 61, 72, 97
High Courts23 Apr 2009
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 974 : (2009) 4 RCR(Criminal) 510
Punjab Excise Act, 1914 — Section 14, 16
High Courts23 Apr 2009
Surender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0356
High Courts23 Apr 2009Allowed
Ruldu Singh and Another Vs Mohinder Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0329
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, 151
High Courts23 Apr 2009
Manjit Kaur and Another, Gurbaksh Singh, Mahender Singh and Shinder Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 7 SLR 226
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts23 Apr 2009Dismissed
Gurdial Kaur Vs Dilbag Singh
Punjab And Haryana At Chandigarh · (2010) 7 RCR(Civil) 2406
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
High Courts23 Apr 2009
Brij Mohan Sharma Vs Chd. Admn. and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0303
High Courts23 Apr 2009
Babu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 SLR 337
Criminal Procedure Code, 1973 (CrPC) — Section 207Probation of Offenders Act, 1958 — Section 4
High Courts23 Apr 2009Dismissed
Madan Pal @ Madan Lal Vs Parvesh Kumari
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0301
Hindu Marriage Act, 1955 — Section 13, 24
High Courts23 Apr 2009
Subhash Mangla Vs Municipal Committee
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0300
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27