High Courts29 Apr 2009Dismissed
Ram Niwas Vs Bramchari and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 716
Specific Relief Act, 1963 — Section 22
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 71 of 126
High Courts29 Apr 2009
Courts on its own motion Vs Hardeep Singh
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 187
Constitution of India, 1950 — Article 226
High Courts29 Apr 2009Dismissed
Chhellu and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 155 PLR 427 : (2009) 3 RCR(Civil) 560
Land Acquisition Act, 1894 — Section 11, 18, 19, 2, 20
High Courts29 Apr 2009Dismissed
Madan Pal and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0230
High Courts29 Apr 2009Dismissed
Subhash Kumar Vs Usha Rani
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 232 : (2009) 2 RCR(Civil) 866
Hindu Marriage Act, 1955 — Section 9
High Courts29 Apr 2009
Sarida Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 156 PLR 171 : (2009) 3 RCR(Criminal) 455
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324Probation of Offenders Act, 1958 — Section 4
High Courts29 Apr 2009Allowed
H.S.E.B. (now U.H.B.V.N.L.) and Others Vs Prabhu Steel Industries
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 608 : (2009) 154 PLR 752 : (2010) 7 RCR(Civil) 481
Arbitration Act, 1940 — Section 14, 17
High Courts29 Apr 2009Dismissed
Managing Committee, Indra High School Vs The Presiding Officer, School Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 196 : (2009) 7 SLR 465
Constitution of India, 1950 — Article 226
High Courts29 Apr 2009Allowed
Renu Bansal and etc. Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2010) CriLJ 600 : (2009) 3 RCR(Criminal) 217
Immoral Traffic (Prevention) Act, 1956 — Section 4, 5
High Courts29 Apr 2009
Randhir Singh Vs Saroj Bala
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 476
High Courts29 Apr 2009Dismissed
Parbodh Chand Kapoor Vs Vijay Kapoor and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 100 : (2009) 155 PLR 632 : (2010) 7 RCR(Civil) 1366
Hindu Succession Act, 1956 — Section 23
High Courts29 Apr 2009
Shagan Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 661
Land Acquisition Act, 1894 — Section 4
High Courts29 Apr 2009Dismissed
Water and Power Consultancy (India) Ltd. Vs International Building and Furnishing Co. (Cal) Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 670 : (2009) 3 RCR(Civil) 162
Arbitration and Conciliation Act, 1996 — Section 11, 34, 7
High Courts29 Apr 2009Dismissed
Dharam Pal Vs Prithi Singh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 223
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts29 Apr 2009Allowed
Phuman Singh and Another Vs Hazara Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 694 : (2009) 3 RCR(Civil) 671
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Apr 2009
Nashib Singh @ Nasiba Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 562
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 61
High Courts28 Apr 2009Dismissed
Punjab State Electricity Board Vs Kapur Singh
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 703 : (2010) 1 SLR 355
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Apr 2009Allowed
Kashmira Singh alias Motu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 249 : (2009) 3 RCR(Criminal) 224
Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Apr 2009
Dhanpat Rai Taneja Vs Jagdish Chand
Punjab And Haryana At Chandigarh · (2009) 155 PLR 725 : (2009) 2 RCR(Rent) 363
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts28 Apr 2009
State of Punjab and Another Vs Hindustan Steel Industries
Punjab And Haryana At Chandigarh · (2010) 30 VST 106
Punjab Value Added Tax Act, 2005 — Section 51(7)(c), 68