High Courts04 May 2009Allowed
Smt. Santosh Devi Vs Orlental Bank of Commerce and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 631 : (2009) 7 SLR 403
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 70 of 126
High Courts01 May 2009Dismissed
Rajiv Kumar and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 469
Penal Code, 1860 (IPC) — Section 307, 323
High Courts01 May 2009Dismissed
Lehri Singh Vs M/s. Sawan Traders (India)
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 222 : (2009) 4 RCR(Civil) 379
Limitation Act, 1963 — Article 1
High Courts01 May 2009Allowed
Dharamvir Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 425 : (2009) 3 RCR(Civil) 168
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7, 8
High Courts01 May 2009Dismissed
Ashok Chauhan and Others Vs Government/State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 193 : (2009) 8 SLR 338
Constitution of India, 1950 — Article 14
High Courts01 May 2009Allowed
Ballab Lal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 511
Penal Code, 1860 (IPC) — Section 120B, 195
High Courts30 Apr 2009
Darshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 504
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7
High Courts30 Apr 2009Allowed
Satnam Singh and another Vs State of Punjab and other
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 540
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323
High Courts30 Apr 2009Dismissed
Shinder Pal Singh and Another Vs Karam Singh and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 152
Specific Relief Act, 1963 — Section 34
High Courts30 Apr 2009Allowed
Krishan Kumar Rohtas Kumar and Others Vs State of Harayana and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 147 : (2009) 3 CivCC 206 : (2009) 3 RCR(Civil) 217
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 4
High Courts30 Apr 2009Allowed
Subhash Chander and Another Vs Smt. Phoolwati and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 748 : (2009) 155 PLR 700
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 227
High Courts30 Apr 2009
Paranjit Singh Vs State of PunJab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 646
Constitution of India, 1950 — Article 226
High Courts30 Apr 2009Dismissed
Commissioner of Central Excise Commissionerate Vs J.R. Fabrics (P) Ltd.
Punjab And Haryana At Chandigarh · (2009) 170 ECR 171 : (2009) 21 STT 337
Central Excises and Salt Act, 1944 — Section 11, 11A, 11AC, 2, 35G
High Courts30 Apr 2009
Commissioner of Central Excise Commissionerate Vs D.C.M. Engineering Products
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0189
Central Excises and Salt Act, 1944 — Section 11AB, 35G
High Courts30 Apr 2009
Trinayan Saikia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201
High Courts30 Apr 2009
Sanjeev Kumar Vs Bittu @ Jagroop Singh and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 2369 : (2009) 155 PLR 446
Motor Vehicles (Amendment) Act, 1994 — Section 2
High Courts30 Apr 2009Dismissed
Ashok Kumar Vs Aman Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 12 : (2009) 155 PLR 482 : (2010) 1 RCR(Civil) 937
Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 78
High Courts30 Apr 2009Dismissed
Ranjit Singh Vs Financial Commissioner and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 708 : (2009) 4 RCR(Civil) 350
Penal Code, 1860 (IPC) — Section 148, 149, 302, 32
High Courts30 Apr 2009
Municipal Council Vs P.O.L.C and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 670
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 17B, 2, 25F, 2APunjab Municipal Act, 1911 — Section 233, 235, 236, 38, 39
High Courts30 Apr 2009Dismissed
Lakhvir Singh and Another Vs Chanan Masih and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 644 : (2010) 7 RCR(Civil) 1310