High Courts21 Apr 2009Dismissed

Poonam Gupta Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 2009 P&H 162 : (2009) 2 ILR (P&H) 898 : (2009) 156 PLR 464 : (2009) 3 RCR(Civil) 568

Constitution of India, 1950 — Article 226Transplantation of Human Organs and Tissues Act, 1994 — Section 17, 19, 2, 3, 9
High Courts21 Apr 2009Dismissed

Surinder Dalal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0137

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts21 Apr 2009

Smt. Basanti Vs Karamveer

Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0125

Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 408, 420
High Courts21 Apr 2009Dismissed

Amir Chand Vs G.R. Dhir

Punjab And Haryana At Chandigarh · (2010) 159 PLR 7 : (2010) 3 RCR(Civil) 641 : (2010) 2 RCR(Rent) 129

East Punjab Urban Rent Restriction Act, 1949 — Section 13A