High Courts20 Apr 2009
Sukhbir Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0297
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 80 of 126
High Courts20 Apr 2009
Nirvail Singh and Others Vs Brij Lal and Others
Punjab And Haryana At Chandigarh · (2010) 8 RCR(Civil) 949
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151, 151
High Courts20 Apr 2009Allowed
Kashmira Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0293
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 16A, 16A(1), 42Punjab Land Revenue Act, 1887 — Section 111, 117
High Courts20 Apr 2009
Major Dalip Singh (Retd.) Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 93
Punjab Security of Land Tenures Act, 1953 — Section 9, 9A(i)
High Courts20 Apr 2009
Dr. Kuldip Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0283
High Courts20 Apr 2009
Sarabdeep Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0282
High Courts20 Apr 2009Dismissed
Mohinder Singh Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0281
High Courts20 Apr 2009Dismissed
Commissioner of Central Excise Vs Laxmi Colour Lab
Punjab And Haryana At Chandigarh · (2009) 16 STR 690
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 83
High Courts20 Apr 2009
Smt. Brij Mohini and Others Vs Inderdeep Singh and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0276
Punjab Town Improvement Act, 1922 — Section 98
High Courts20 Apr 2009Dismissed
Buta Singh Vs Harbhajan Singh and another
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1156
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Apr 2009Dismissed
Rachhpal Singh and Others Vs Pushpa and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 525 : (2009) 154 PLR 670
Contract Act, 1872 — Section 62
High Courts20 Apr 2009
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27(A)
High Courts20 Apr 2009Dismissed
Sh. Tejinder Singh Jaggi Vs Sh. Rajiv Chopra (died) through LRs. and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 181 : (2009) 154 PLR 674 : (2009) 4 RCR(Civil) 36 : (2009) 2 RCR(Rent) 18
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts20 Apr 2009Allowed
Sukhdev Singh @ Baju, Amandeep Sharma, Bhupinder Singh @ Bunty and Gurdhian Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0229
Penal Code, 1860 (IPC) — Section 392, 394
High Courts20 Apr 2009
Surjan Singh and Others and Harbhajan Singh and Others Vs Punjab State and Others Avtar Singh and Baldev Singh Vs State of Punjab and Another Indian Oil Corporation Ltd. Vs Malkiat Singh and Others and Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 644 : (2010) 7 RCR(Civil) 2992
Land Acquisition Act, 1894 — Section 4
High Courts20 Apr 2009
Amandeep Kaur @ Rozi Vs Devinder Singh @ Jaswinder Singh
Punjab And Haryana At Chandigarh · (2009) 3 ICC 32 : (2011) 1 Marr.LJ 762 : (2010) 5 RCR(Civil) 718
Hindu Marriage Act, 1955 — Section 13(l)(ia), 13(l)(ib)
High Courts20 Apr 2009
Gurdev Singh (deceased) through LRs and Others Vs Union Territory Union Territory Vs Darbara Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 666
Land Acquisition Act, 1894 — Section 4, 6
High Courts20 Apr 2009
Milkha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0144
Penal Code, 1860 (IPC) — Section 304A
High Courts20 Apr 2009
Hazara Singh and Sadhu Singh and Another Vs The State of Punjab The State of Punjab Vs Sadhu Singh and Another and Hazara Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0143
High Courts20 Apr 2009
Harjeet Kaur Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A