High Courts14 Oct 2009Dismissed
Puranchand Vs R.K. Suman, ITO and Another
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 401Income Tax Act, 1961 — Section 276C
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 22 of 126
High Courts14 Oct 2009
Sh. Awadesh Goswami and Others Vs K.G. Khosla and Another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 609 : (2010) 2 LLJ 789 : (2010) 157 PLR 173 : (2010) 1 RCR(Civil) 390
High Courts14 Oct 2009
Tara Chand Sharma and Another, Yadvinder Thakur and Om Parkash Aggarwal Vs Uma Aggarwal and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 30
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 151, 92Succession Act, 1925 — Section 213, 278, 301Trusts Act, 1882 — Section 14, 48
High Courts14 Oct 2009
Jaswinder Kaur Vs Rajinder Kaur
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 66801
Motor Vehicles Act, 1988 — Section 173
High Courts14 Oct 2009
Kala Singh & Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 Law Herald 2983
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 307, 323
High Courts14 Oct 2009Dismissed
Dewan Engineering Works Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2009) 319 ITR 375
Income Tax Act, 1961 — Section 260A
High Courts14 Oct 2009Dismissed
Gopal Dass Vs Sonu and Another
Punjab And Haryana At Chandigarh · AIR 2010 P&H 126
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 10, 14, 14(1), 14(3), 23
High Courts14 Oct 2009Dismissed
Ramesh Kumar Malik Vs The Rohtak Distt. Co-Operative Milk Producers Union Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 169
Arbitration Act, 1940 — Section 34
High Courts13 Oct 2009Dismissed
Tilak Raj Bedi Vs Joint Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 319 ITR 385
Income Tax Act, 1961 — Section 260A
High Courts13 Oct 2009Allowed
Satnam Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 333 ITR 342
Income Tax Act, 1961 — Section 144, 148, 260A
High Courts12 Oct 2009Dismissed
Commissioner of Income Tax Vs Shahabad Co-Op. Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2010) 322 ITR 73
Income Tax Act, 1961 — Section 260A, 271(1)(c), 80P, 80P(2), 80P(2)(a)(iii)
High Courts12 Oct 2009Allowed
Modern Steels Ltd. Vs CIT (Appeals)
Punjab And Haryana At Chandigarh · (2010) 188 TAXMAN 184
Central Excises and Salt Act, 1944 — Section 35F
High Courts12 Oct 2009
ICICI Lombard General Insurance Co. Vs Jaswinder Kaur & Ors.
Punjab And Haryana At Chandigarh · (2010) 5 Law Herald 3558
Criminal Procedure Code, 1973 (CrPC) — Section 438Motor Vehicles Act, 1988 — Section 149, 166Penal Code, 1860 (IPC) — Section 323, 323, 324, 325, 452
High Courts12 Oct 2009
ICICI Lombard General Insurance Co. Vs Jaswinder Kaur
Punjab And Haryana At Chandigarh · (2010) 1 PLR 805 : (2010) 1 RCR(Civil) 66202
Motor Vehicles Act, 1988 — Section 173
High Courts12 Oct 2009Dismissed
Chetan K. Singh Vs Citi Bank and Others
Punjab And Haryana At Chandigarh · (2010) 158 CompCas 45
Companies Act, 1956 — Section 483, 536, 536(2), 537, 537(2)
High Courts12 Oct 2009Dismissed
Kukreja Steel Sales and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 28 VST 67
Punjab Value Added Tax Act, 2005 — Section 51(6)(a), 51(6)(b)
High Courts12 Oct 2009Dismissed
Shamsher Singh Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 126
Constitution of India, 1950 — Article 226, 227
High Courts10 Oct 2009
New India Assurance Co. Ltd. Vs Ram Pyari
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 68101
Motor Vehicles Act, 1988 — Section 170, 173
High Courts09 Oct 2009Allowed
Savitri Devi Vs State of Haryanaand Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 657
ACP Scale Rules, 1998 — Rule 8, 8(3)
High Courts09 Oct 2009
Lok Pratham and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 728 : (2009) 4 RCR(Civil) 852 : (2009) 4 RCR(Criminal) 739
Criminal Procedure Code, 1973 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 289