High Courts09 Oct 2009Dismissed
Gram Panchayat Kanwari and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 734 : (2010) 2 RCR(Civil) 525
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 23 of 126
High Courts09 Oct 2009
Food Corporation of India Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 30 VST 58
Punjab General Sales Tax Act, 1948 — Section 2(i), 20(1)
High Courts09 Oct 2009Dismissed
Chandigarh Administration and Another Vs Ram Chander Saini and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 718
Constitution of India, 1950 — Article 14
High Courts09 Oct 2009
H.C. Arora Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 721
Prevention of Corruption Act, 1988 — Section 2(c)
High Courts09 Oct 2009
Harish Chand and Another Vs Rameshwar Dayal Mangla alias Ramesh Chand
Punjab And Haryana At Chandigarh · (2010) 157 PLR 165
High Courts08 Oct 2009
Today Homes and Infrastructure (P) Ltd. Vs Ludhiana Improvement Trust and Another
Punjab And Haryana At Chandigarh · (2013) 3 CompLJ 329 : (2010) 1 RCR(Civil) 505
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12, 13, 16Income Tax Act, 1961 — Section 101, 101(1), 101(1)(e), 11(6), 12
High Courts08 Oct 2009
Gurmukh Singh Vs Balkar Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 120
Specific Relief Act, 1963 — Section 6(2), 6(3)
High Courts08 Oct 2009
Oriental Insurance Company|Oriental Insurance Company Vs Baljeet Kaur and Others|Surja Ram and Others
Punjab And Haryana At Chandigarh · (2010) 1 PLR 735 : (2010) 1 RCR(Civil) 673
Motor Vehicles Act, 1988 — Section 170, 173
High Courts08 Oct 2009Allowed
Amit Ganeriwala Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 124 FLR 493 : (2009) 156 PLR 715
High Courts08 Oct 2009
Narinder Pal Vs Jatinder Mohan Duggal
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 583 : (2010) 2 RCR(Rent) 53
East Punjab Urban Rent Restriction Act, 1949 — Section 2(f), 2(j)
High Courts08 Oct 2009Dismissed
Harjeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0012
Penal Code, 1860 (IPC) — Section 120B, 148, 149, 304, 323
High Courts07 Oct 2009Dismissed
Punjab Ex-Servicemen Corporation Vs Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 28 : (2010) 158 PLR 269
High Courts07 Oct 2009Allowed
Amrik Singh (died) through his Legal Representative and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 710
Punjab Security of Land Tenures Rules, 1956 — Rule 20C
High Courts07 Oct 2009
United India Insurance Company Limited Vs Sharbati Devi
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 242 : (2010) 2 RCR(Civil) 57
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Motor Vehicles Act, 1988 — Section 170, 173
High Courts07 Oct 2009
United India Insurance Company Limited Vs Sharbati Devi & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 160
Penal Code, 1860 (IPC) — Section 120b, 406, 420
High Courts07 Oct 2009Allowed
Dr. Bhim Rao Ambedkar Education Society (Regd.) Vs Kurukshetra University, Kurukshetra and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 220
High Courts07 Oct 2009Allowed
Deepak Sharma and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 274
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18
High Courts07 Oct 2009Dismissed
National Insurance Company Ltd. Vs Sanjay Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 26
Motor Vehicles Act, 1988 — Section 149(2), 149(4), 149(5)
High Courts06 Oct 2009Dismissed
The Punjab State Vs Jaspal Singh and Another
Punjab And Haryana At Chandigarh · (2010) Supp CivCC 299 : (2009) 156 PLR 708 : (2010) 5 RCR(Civil) 307
Stamp Act, 1899 — Section 47A
High Courts06 Oct 2009Allowed
Kailash and Another Vs Yasina and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 702