High Courts24 Sept 2009Allowed
Jit Singh, Ex-Superintendent of Police Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 553
Constitution of India, 1950 — Article 14, 16, 311, 311(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 25 of 126
High Courts24 Sept 2009Allowed
Jasbir Kaur and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 676
High Courts24 Sept 2009
New India Assurance Company Limited Vs Maya Devi
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 560 : (2010) 5 RCR(Civil) 585
Motor Vehicles Act, 1988 — Section 163A, 166, 170
High Courts24 Sept 2009
Mukesh Kumar Vs M/s.Continental Construction Limited
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 191 : (2010) 4 RCR(Civil) 639
Civil Procedure Code, 1908 (CPC) — Section 100Partnership Act, 1932 — Section 69(2)
High Courts24 Sept 2009
Kulwant Kaur Vs Shisha Singh
Punjab And Haryana At Chandigarh · (2010) 1 HLR 375 : (2010) 2 RCR(Civil) 123
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Adoptions and Maintenance Act, 1956 — Section 18Limitation Act, 1963 — Section 5
High Courts24 Sept 2009
Swami Parkash Muni Ji Vs General Public
Punjab And Haryana At Chandigarh · (2010) 1 PLR 748 : (2010) 1 RCR(Civil) 737
Succession Act, 1925 — Section 373, 375
High Courts24 Sept 2009
Phool Chand Vs Saroj Bala
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 902
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Pre-emption Act, 1913 — Section 19
High Courts24 Sept 2009
Ajay Vs Surender Singh
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 684
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114
High Courts24 Sept 2009Dismissed
Krishan Kumar Vs Smt. Nidhi Arora
Punjab And Haryana At Chandigarh · (2011) 6 RCR(Criminal) 1721
Criminal Procedure Code, 1973 (CrPC) — Section 340Hindu Marriage Act, 1955 — Section 10, 13, 23, 9Penal Code, 1860 (IPC) — Section 498A
High Courts24 Sept 2009Dismissed
Shis Ram and Another Vs Karta
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 7 : (2010) 158 PLR 609
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151
High Courts24 Sept 2009Dismissed
M/s Jagdamba Steel Industries Vs M/s Sher Chand Kapoor and Sons
Punjab And Haryana At Chandigarh · (2009) 09 P&H CK 0034
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts24 Sept 2009Dismissed
Jaswant Singh Vs Sukhjit Kaur
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 472 : (2010) 1 CivCC 781 : (2010) 159 PLR 33 : (2010) 1 RCR(Civil) 532
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
High Courts24 Sept 2009
Haryana State Pharmacy Council Vs Subhash Gupta Prop. Goyal Medical Store and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 36 : (2010) 157 PLR 554
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts23 Sept 2009
Ravinder Kumar Rawal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 4 PLR 641 : (2009) 4 RCR(Civil) 619 : (2010) 2 RCR(Civil) 328
High Courts23 Sept 2009Dismissed
Ishwar Chander Vs Saroj Karwal
Punjab And Haryana At Chandigarh · (2009) 156 PLR 804
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts23 Sept 2009
Mrs. Rukhsana A Rein and Another Vs J.L. Arora
Punjab And Haryana At Chandigarh · (2009) 156 PLR 636 : (2010) 1 RCR(Rent) 4
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts23 Sept 2009Allowed
Rattan Singh Vs Mrs. Manjit Kaur
Punjab And Haryana At Chandigarh · AIR 2010 P&H 72 : (2011) 4 CivCC 674 : (2011) 3 RCR(Civil) 409
Hindu Marriage Act, 1955 — Section 13
High Courts23 Sept 2009Dismissed
Salona Sharma alias Komal Sharma Vs Rajesh Sharma
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 525 : (2010) 1 CivCC 525 : (2010) 1 RCR(Civil) 346
Hindu Marriage Act, 1955 — Section 11, 13Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts23 Sept 2009Dismissed
Sudershan Kumar Vs Saroj Bala and Another
Punjab And Haryana At Chandigarh · (2011) 6 RCR(Criminal) 2010
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112Hindu Marriage Act, 1955 — Section 13
High Courts23 Sept 2009
Rakesh Kumar Garg Vs Vipul Ltd.
Punjab And Haryana At Chandigarh · (2009) 09 P&H CK 0092
Arbitration and Conciliation Act, 1996 — Section 11, 17, 2, 42, 9