High Courts18 Sept 2009
Kesar Singh Vs CIT
Punjab And Haryana At Chandigarh · (2009) 09 P&H CK 0022
Income Tax Act, 1961 — Section 144, 260A, 44AD
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 27 of 126
High Courts18 Sept 2009
Dalip Singh Alias Deepa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 845 : (2010) 2 RCR(Criminal) 56602
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 173, 309, 389, 428, 432Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 27, 27A, 29, 31
High Courts18 Sept 2009
Satish Kumar Vs Sat Parkash
Punjab And Haryana At Chandigarh · (2010) 159 PLR 605 : (2010) 2 RCR(Civil) 508
High Courts17 Sept 2009Dismissed
Neelam Kumari Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 657
High Courts17 Sept 2009
Yogesh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 652 : (2009) 4 RCR(Civil) 626 : (2010) 1 RCR(Civil) 804
Land Acquisition Act, 1894 — Section 4
High Courts17 Sept 2009Allowed
Punjab Urban Planning and Development Authority and Another Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (2009) 156 PLR 625 : (2010) 1 RCR(Civil) 41
Constitution of India, 1950 — Article 226
High Courts17 Sept 2009Allowed
The Estate Officer and Another Vs Parveen Kumar
Punjab And Haryana At Chandigarh · (2009) 156 PLR 619
Constitution of India, 1950 — Article 226
High Courts17 Sept 2009
Sita Ahuja Vs Tarun Kumar Kharbanda
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 24
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Motor Vehicles Act, 1988 — Section 166
High Courts17 Sept 2009Dismissed
Naresh Dhankar and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 654
High Courts17 Sept 2009
Estate Officer, Huda, Panchkula And Another Vs Daryodhan Singh
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 1004
Constitution of India, 1950 — Article 226Haryana Urban Development Authority Act, 1977 — Section 16, 17, 17(4), 3(4), 30(2)
High Courts17 Sept 2009Allowed
Sant Lal Surekha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 229
Criminal Procedure Code, 1973 (CrPC) — Section 305(2)Insecticides Act, 1968 — Section 31, 33
High Courts17 Sept 2009
Arun Sabharwal Vs Anil Sabharwal and Others
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Civil) 770
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Sept 2009Dismissed
Raj Pal Singh Suhag Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 650
High Courts16 Sept 2009Allowed
M/s. Chopra Jewellers Vs Rajender Pal Gupta
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 228
High Courts16 Sept 2009Allowed
Balwinder Kaur Vs Financial Commissioner (Appeals-I), Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 739
Civil Procedure Code, 1908 (CPC) — Section 149Constitution of India, 1950 — Article 226, 227Court Fees Act, 1870 — Section 13
High Courts16 Sept 2009Dismissed
Laxmi Narain and Others Vs State Bank of India
Punjab And Haryana At Chandigarh · (2010) 2 BC 158 : (2010) 157 PLR 340 : (2010) 7 RCR(Civil) 764
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts16 Sept 2009Dismissed
Smt. Khurshidan Vs Rustam and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 338
Constitution of India, 1950 — Article 227
High Courts16 Sept 2009
Shashi Bhushan Sharma Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 626
High Courts16 Sept 2009Allowed
Surinder Singh Vs State and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 215
Constitution of India, 1950 — Article 226, 227Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(3)
High Courts16 Sept 2009Allowed
Indu Bala Vs Kuldeep Singh and Another
Punjab And Haryana At Chandigarh · (2009) 09 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13(1)(i)(ia), 24