High Courts06 Oct 2009
Sheela Devi Vs Jai Bhagwan Alias Monu Alias Sonu Through Lr Ram Dia
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 241 : (2010) 2 RCR(Civil) 56
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 24 of 126
High Courts06 Oct 2009
United India Insurance Company Limited Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 566 : (2010) 5 RCR(Civil) 597
Motor Vehicles Act, 1988 — Section 14, 149(2)(a)(ii), 15, 173
High Courts06 Oct 2009Dismissed
Commissioner of Income Tax Vs Village Life Improvement Foundation
Punjab And Haryana At Chandigarh · (2010) 320 ITR 188
Income Tax Act, 1961 — Section 260A
High Courts06 Oct 2009Allowed
Pardeep Kumar Sharma and Others Vs Gurbax Singh
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 115
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A
High Courts06 Oct 2009Dismissed
Pardeep Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 73
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)
High Courts06 Oct 2009
Dharampal Sindhal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 202 : (2009) 156 PLR 705 : (2011) 2 TAC 213
High Courts05 Oct 2009
Pfizer Employees Union Vs The Presiding Officer, Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 125 FLR 808 : (2010) 158 PLR 277
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts05 Oct 2009Dismissed
Munni Ram Vs Fakir Chand and Another
Punjab And Haryana At Chandigarh · (2011) ACJ 747 : AIR 2010 P&H 50 : (2011) 2 TAC 931
Sales of Goods Act, 1930 — Section 19
High Courts05 Oct 2009
Mahender Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 698
High Courts05 Oct 2009
New India Assurance Co. Ltd. Vs Aruna
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 681 : (2010) 1 RCR(Civil) 66201
Motor Vehicles Act, 1988 — Section 170, 173
High Courts05 Oct 2009
Union of India and Others Vs Vikas Gupta and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 66802
Motor Vehicles Act, 1988 — Section 173
High Courts05 Oct 2009Allowed
Madan Lal Vs Lachhman Dass and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 287 : (2009) 2 RCR(Rent) 526
East Punjab Urban Rent Restriction Act, 1949 — Section 13(4)Limitation Act, 1963 — Section 14
High Courts05 Oct 2009Dismissed
Sucha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 282
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts05 Oct 2009Dismissed
Prem Singh Vs Darbara Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 269 : (2009) 156 PLR 700 : (2010) 7 RCR(Civil) 669
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts25 Sept 2009Dismissed
Sohan Lal Pahwa Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2010) 159 PLR 109
Transfer of Property Act, 1882 — Section 106
High Courts25 Sept 2009
Anil Spinners Vs Uttar Haryana Bijli Vitram Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 678
Electricity Act, 2003 — Section 43, 46
High Courts25 Sept 2009Dismissed
K.K. Jerath Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 397
Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts25 Sept 2009Allowed
Haryana Wakf Board Vs Shabrati Khan(Since Deceased) Through L.Rs.
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 404
Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 32(3), 51(2), 54, 54(4), 6
High Courts25 Sept 2009
Smt. Khello Devi Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 745
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Sept 2009Dismissed
Ranbir Singh Vs Presiding Officer, Labour Court II, Faridabad and another
Punjab And Haryana At Chandigarh · (2009) 09 P&H CK 0151
Industrial Disputes Act, 1947 — Section 2(s)