High Courts21 Oct 2009Allowed
M/s. Guru Nanak Pesticides, Nabha and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 606
Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 30(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 21 of 126
High Courts20 Oct 2009
Budh Ram alias Budh Singh Vs Smt. Deepti Uma Shankar
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 262
Contempt of Courts Act, 1971 — Section 2(b)
High Courts20 Oct 2009
Kashmir Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 962
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 336
High Courts20 Oct 2009Dismissed
Swaran Singh Vs Sikandar Singh
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 261
Contempt of Courts Act, 1971 — Section 12
High Courts20 Oct 2009
Sant Ram and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 328 ITR 77
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 194A, 194LA, 4Land Acquisition Act, 1894 — Section 16, 17, 18, 2(14), 28
High Courts20 Oct 2009
Paramount Impex Pvt. Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 17 STR 234
Finance Act, 1994 — Section 66A
High Courts20 Oct 2009
Usha Rani Vs Naresh
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 109 : (2010) 4 RCR(Civil) 532
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Transfer of Property Act, 1882 — Section 52
High Courts20 Oct 2009
Gurmail Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 951
High Courts20 Oct 2009Allowed
Satish Kumar Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (2010) 159 PLR 38 : (2010) 1 RCR(Rent) 186
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Article 136
High Courts15 Oct 2009Allowed
Smt. Kamlesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 974
Criminal Procedure Code, 1973 (CrPC) — Section 437(6)
High Courts15 Oct 2009
R.S. Export Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 187
Punjab Value Added Tax Act, 2005 — Section 92(3)
High Courts15 Oct 2009Dismissed
Rajesh Kumar Vs The Institution of Engineers (India)
Punjab And Haryana At Chandigarh · (2011) 163 PLR 190
High Courts15 Oct 2009
Lal Bahadur Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 124 FLR 949 : (2010) 1 ILR (P&H) 618 : (2010) 4 LLJ 261 : (2010) 157 PLR 178 : (2010) 1 RCR(Civil) 268 : (2010) 4 SLR 111
Industrial Disputes Act, 1947 — Section 25F
High Courts15 Oct 2009Dismissed
Surender Kumar Jain Vs Madhu Gupta and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 186
Hindu Succession Act, 1956 — Section 22
High Courts15 Oct 2009Allowed
Indian Oil Corporation Vs Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (2010) 30 VST 447
Punjab General Sales Tax Act, 1948 — Section 11(2)
High Courts15 Oct 2009
Punjab National Bank Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 992
Contract Act, 1872 — Section 172, 173, 174, 175, 176Haryana Value Added Tax Act, 2003 — Section 26 , 61Punjab Land Revenue Act, 1887 — Section 5
High Courts15 Oct 2009Allowed
Kamlesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 203
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(6)Penal Code, 1860 (IPC) — Section 406, 420
High Courts15 Oct 2009Dismissed
Padam Kumar Jain, Retd. A.D and S.J Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 6 SLR 193
High Courts15 Oct 2009Dismissed
The Commissioner of Income Tax-I Vs Torque Pharmaceuticals Pvt. Limited
Punjab And Haryana At Chandigarh · (2010) 187 TAXMAN 270
Income Tax Act, 1961 — Section 251, 260A, 31, 37
High Courts14 Oct 2009Allowed
Rishi Parkash Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Criminal) 296 : (2010) 2 RCR(Criminal) 173
Penal Code, 1860 (IPC) — Section 453, 506