High Courts28 Oct 2009Dismissed
Raj Kumar Vs Dinesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 658 : (2010) 1 RCR(Civil) 67902
Penal Code, 1860 (IPC) — Section 279, 304A, 337
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 19 of 126
High Courts28 Oct 2009Dismissed
State of Punjab and Another Vs Fair Deal Filing Station
Punjab And Haryana At Chandigarh · (2010) 35 VST 61
Punjab Value Added Tax Act, 2005 — Section 13, 14, 68(2)Punjab Value Added Tax Rules, 2005 — Rule 25, 25(1)
High Courts28 Oct 2009Dismissed
Prem Kishan Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 160
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Oct 2009Dismissed
Anand Giri Mahant and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 322
Punjab Land Revenue Act, 1887 — Section 34
High Courts28 Oct 2009
Inder Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 92 : (2010) 1 RCR(Civil) 324
Punjab Land Revenue Act, 1887 — Section 16
High Courts28 Oct 2009Dismissed
T.R. Raseen Vs National Insurance Company Ltd.
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 644 : (2010) 1 RCR(Civil) 544 : (2010) 1 RCR(Civil) 762
Advocates Act, 1961 — Section 34(1)
High Courts28 Oct 2009
Birender Singh and Another Vs Dinesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 122 : (2010) 1 RCR(Civil) 674
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts28 Oct 2009
Golu @ Rohit Vs Dinesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 119 : (2010) 1 RCR(Civil) 671
Motor Vehicles Act, 1988 — Section 163, 173
High Courts28 Oct 2009
Gagan Kumar Vs Dinesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 67602
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts28 Oct 2009
Mam Chand Vs Halcyon Pharmaceutical Ltd.
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 232
Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 10, 12
High Courts28 Oct 2009Dismissed
Commissioner of Income Tax Vs Parkash Industries Ltd.
Punjab And Haryana At Chandigarh · (2010) 322 ITR 622
Income Tax Act, 1961 — Section 260A, 271(1)(c)
High Courts27 Oct 2009Allowed
Dewan Chand Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 291
Constitution of India, 1950 — Article 226, 32Punjab Civil Services Rules — Rule 3.26
High Courts27 Oct 2009
United Oil Mill Machinery and Spare (P) Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 34 VST 32
Central Excise Rules, 1944 — Rule 173OCentral Sales Tax Act, 1956 — Section 5, 5(1), 5(3)Contract Act, 1872 — Section 10, 2
High Courts27 Oct 2009Dismissed
Krishan Kumar Vs Karam Singh and others
Punjab And Haryana At Chandigarh · (2011) ACJ 964 : (2010) 1 RCR(Civil) 670
Motor Vehicles Act, 1988 — Section 173
High Courts27 Oct 2009Allowed
Bhajno Vs Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 369 : (2010) 1 RCR(Civil) 156
High Courts26 Oct 2009
National Insurance Co. Ltd. Vs Karamjit Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 660
Motor Vehicles Act, 1998 — Section 163A
High Courts26 Oct 2009Dismissed
Rajinder Singh Vs District Development and Panchayat Officer and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 149
Constitution of India, 1950 — Article 226, 227
High Courts26 Oct 2009
Prem Kumar Vs State Information Commissioner and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 158 : (2010) 1 RCR(Civil) 447
Right to Information Act, 2005 — Section 18(2)
High Courts26 Oct 2009Allowed
New India Assurance Co. Ltd. Vs Umesh Kumari and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 669 : (2011) 3 TAC 182
Motor Vehicles Act, 1988 — Section 147, 163A
High Courts26 Oct 2009Dismissed
Commissioner of Central Excise Vs Dinesh Kumar Aggarwal
Punjab And Haryana At Chandigarh · (2010) 256 ELT 397
Central Excise Rules, 2002 — Rule 26Central Excises and Salt Act, 1944 — Section 35G