High Courts26 Oct 2009
New India Assurance Company Ltd Vs Shashi Bhushan Munjal and Others
Punjab And Haryana At Chandigarh · (2009) LabIC 3962 : (2010) 1 RCR(Civil) 661
Motor Vehicles Act, 1988 — Section 163, 173
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 20 of 126
High Courts26 Oct 2009Dismissed
Chuni Lal and Harkesh Vs Financial Commissioner Revenue and Secretary to Government and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 152 : (2012) 4 RCR(Civil) 439
Constitution of India, 1950 — Article 226, 227
High Courts26 Oct 2009Dismissed
Madan Lal alias Ghudu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) CriLJ 3222 : (2011) 6 RCR(Criminal) 848
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 201, 302, 364A, 380, 457
High Courts26 Oct 2009
Lt. Col. Suraj Parkash (Retd.) Vs Bhoop Singh Chaudhary
Punjab And Haryana At Chandigarh · (2010) 157 PLR 155 : (2009) 2 RCR(Rent) 470
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13A
High Courts26 Oct 2009Dismissed
Hari Parkash and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 114
Punjab Panchayati Raj Act, 1994 — Section 2(ze)
High Courts26 Oct 2009Dismissed
The New India Assurance Co. Ltd. Vs Mahender Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 934
Motor Vehicles Act, 1988 — Section 10, 2, 3, 75, 9
High Courts24 Oct 2009
Amarjit Singh Vs Baldev Singh and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 147
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts23 Oct 2009Allowed
Suresh Saggar Vs Vijay Saggar
Punjab And Haryana At Chandigarh · AIR 2009 P&H 104 : (2010) 1 RCR(Civil) 305
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 47 , 47(1)Specific Relief Act, 1963 — Section 6, 6(3), 6(4)
High Courts23 Oct 2009
Surjeet Singh and Others|Jagar Singh and Others Vs Union of India|Union of India
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 528
Civil Procedure Code, 1908 (CPC) — Section 82Limitation Act, 1963 — Section 14
High Courts23 Oct 2009Allowed
The Commissioner of Income Tax-I Vs Arora Alloys Ltd.
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0052
Income Tax Act, 1961 — Section 153, 260A
High Courts23 Oct 2009Dismissed
Subhash Chander Sharma and Others Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0048
Constitution of India, 1950 — Article 229
High Courts23 Oct 2009Allowed
Gurmeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 324
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts23 Oct 2009Dismissed
Devki Rani and Others Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0019
High Courts22 Oct 2009Dismissed
Commissioner of Income Tax Vs Speedways Rubber Pvt. Limited
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0115
Income Tax Act, 1961 — Section 260A, 269SS, 271D
High Courts22 Oct 2009
Commr. of C. Ex. Vs Steel Craft (India)
Punjab And Haryana At Chandigarh · (2010) 17 STR 8 : (2010) 25 STT 421
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 83
High Courts22 Oct 2009
Santosh Devi Vs Kartara and Others
Punjab And Haryana At Chandigarh · (2010) 1 PLR 724 : (2010) 1 RCR(Civil) 809
Haryana Panchayati Raj Act, 1994 — Section 174(4)(a)
High Courts22 Oct 2009Allowed
The Commissioner of Income Tax Vs Smt. Prabha Singh
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0049
Income Tax Act, 1961 — Section 260A, 45
High Courts22 Oct 2009Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 458
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Oct 2009Allowed
M/s Guru Nanak Pesticides, Nabha and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 30
Insecticides Act, 1968 — Section 17, 3(k)(i)
High Courts21 Oct 2009Dismissed
Shamsher Singh Vs The Financial Commissioner, Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 410
Constitution of India, 1950 — Article 226, 227