High Courts10 Feb 2009Allowed

Ghai Rubber India Vs Dev Raj and Another

Punjab And Haryana At Chandigarh · (2009) 121 FLR 1151 : (2009) 4 LLJ 180 : (2009) 154 PLR 427 : (2009) 3 RCR(Civil) 131 : (2009) 1 RCR(Rent) 616

Industrial Disputes Act, 1947 — Section 25F
High Courts10 Feb 2009Allowed

Balbir Singh Vs Harbanas Singh

Punjab And Haryana At Chandigarh · (2009) 154 PLR 424 : (2009) 3 RCR(Civil) 127 : (2009) 3 RCR(Criminal) 81

Negotiable Instruments Act, 1881 (NI) — Section 118