High Courts06 Feb 2009Allowed
Garg Cattle Feed Industries Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2009) 23 VST 94
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 112 of 126
High Courts06 Feb 2009
Sharanjit Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 79 : (2009) 2 RCR(Civil) 542
High Courts05 Feb 2009Allowed
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 454
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts05 Feb 2009Allowed
Jasbir Singh Vs Hygienic Foods, Malerkotla Road and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 556
Industrial Disputes Act, 1947 — Section 36(2), 36(4)
High Courts05 Feb 2009Allowed
Divisional Forest Officer, Forest Department Vs The Presiding Officer-Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 223
Industrial Disputes Act, 1947 — Section 25B, 25B(1), 25F
High Courts05 Feb 2009Dismissed
Union of India (UOI) and Another Vs Krishan Gopal Dhawan
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 211 : (2009) 156 PLR 521 : (2009) 3 RCR(Civil) 45 : (2009) 3 RCR(Civil) 613 : (2009) 6 SLR 273
High Courts05 Feb 2009
State of Haryana Vs Bhagwati Cattle Feed Industries
Punjab And Haryana At Chandigarh · (2009) 26 VST 331
Haryana General Sales Tax Act, 1973 — Section 42(1)
High Courts05 Feb 2009Dismissed
Sukhwinder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0021
Income Tax Act, 1961 — Section 142
High Courts04 Feb 2009Allowed
Chand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) CriLJ 170 : (2010) 2 Crimes 806 : (2011) 5 RCR(Criminal) 46
Penal Code, 1860 (IPC) — Section 307
High Courts04 Feb 2009
Didar Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 399
Constitution of India, 1950 — Article 226, 227
High Courts04 Feb 2009Dismissed
Food Corporation of India and Others Vs Richhi Pal Swami
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0138
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Feb 2009Dismissed
Subhash Chand Vs Dakshini Haryana Bijli Vitran Nigam Limited and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0137
High Courts04 Feb 2009
Sahab Ram Vs Bhagwan
Punjab And Haryana At Chandigarh · (2010) 3 LLR 389 : (2010) 1 RCR(Civil) 806
Haryana Panchayati Raj Act, 1994 — Section 176(4)(b)
High Courts04 Feb 2009
Commissioner of Income Tax Vs Dr. S.K. Ohri, Prop. Ohri Maternity Hospital
Punjab And Haryana At Chandigarh · (2009) 310 ITR 209
Income Tax Act, 1961 — Section 32A
High Courts04 Feb 2009Dismissed
Shakti Kumar Vs Punjab State Civil Supplies Corporation and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 719 : (2009) 5 RCR(Civil) 817 : (2009) 2 RCR(Civil) 454
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)
High Courts04 Feb 2009Allowed
Dainik Bhaskar Vs Deepak Raj and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0109
Constitution of India, 1950 — Article 309, 311Specific Relief Act, 1963 — Section 14
High Courts04 Feb 2009Dismissed
General Electronics and Others Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 57 : (2009) 154 PLR 266 : (2009) 2 RCR(Civil) 218 : (2009) 1 RCR(Rent) 284
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Feb 2009Dismissed
State of Punjab Vs Rama Ram
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 775
Penal Code, 1860 (IPC) — Section 363, 366
High Courts03 Feb 2009
Surinder Parkash and others Vs Joginder Singh Bedi and others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 418 : (2009) 3 CivCC 418 : (2009) 5 RCR(Civil) 807 : (2009) 1 RCR(Rent) 495
High Courts03 Feb 2009Allowed
Pala Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 612
Penal Code, 1860 (IPC) — Section 450