High Courts02 Feb 2009Dismissed
Bhup Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 3067
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 114 of 126
High Courts02 Feb 2009
Baljit and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 28 CriminalCC 386
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts02 Feb 2009Dismissed
Smt. Shanti Devi Vs Smt. Suchitra @ Santosh and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 326 : (2009) 2 RCR(Civil) 657
Succession Act, 1925 — Section 372
High Courts02 Feb 2009Allowed
Pritam Singh and Another Vs Jugraj Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 709 : (2010) 5 RCR(Civil) 260
Guardians and Wards Act, 1890 — Section 7, 9
High Courts02 Feb 2009Allowed
Assistant Provident Fund Commissioner Vs P.O., Central Government Industrial Tribunal-cum-Labour Court-II and Another
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 661 : (2009) 3 RCR(Civil) 115 : (2009) 2 SLR 600
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts02 Feb 2009
Gurbax Rai Saini Vs Shiv Ram Saini (since deceased) through L.Rs.
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0107
High Courts02 Feb 2009
Commissioner of Income Tax Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2009) 310 ITR 447 : (2009) 181 TAXMAN 209
Income Tax Act, 1961 — Section 199, 203, 36, 60, 61
High Courts02 Feb 2009
Maninder Singh and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 160
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16
High Courts02 Feb 2009Allowed
Amarjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 154 PLR 798 : (2009) 2 RCR(Criminal) 229 : (2009) 5 SLR 791
Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts02 Feb 2009Allowed
Dharambir and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 219
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts31 Jan 2009
Rajbir Singh and Others Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 206
Constitution of India, 1950 — Article 14
High Courts31 Jan 2009
Balwant Singh, Lt. Col. Vs United India Insurance Company Limited and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 726
High Courts31 Jan 2009Dismissed
Satveer Singh and Others Vs Ludhiana Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 721
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 11, 18, 30, 42
High Courts31 Jan 2009Allowed
Jasvir Singh Jawanda Vs Sidhsons and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 705 : (2009) 2 RCR(Civil) 753 : (2009) 1 RCR(Rent) 476
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts31 Jan 2009
Ruhi Joshi Vs Sonu @ Dharminder Singh
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 623
High Courts30 Jan 2009Dismissed
Prabhoor Singh Hayer and Others etc. Vs Baba Farid University of Health Sciences and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 1 : (2009) 2 ILR (P&H) 259
Indian Medical Council Regulations, 2000 — Regulation 8
High Courts30 Jan 2009Dismissed
Darshan Singh (deceased) through Lrs. Vs Bank of Baroda and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 568 : (2009) 154 PLR 710 : (2009) 3 RCR(Civil) 583
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts30 Jan 2009Allowed
Shanker Rice and General Mills Vs Jasvir Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 383 : (2009) 2 RCR(Civil) 720
Civil Procedure Code, 1908 (CPC) — Section 12Evidence Act, 1872 — Section 137, 138
High Courts30 Jan 2009Dismissed
Central Bank of India Vs Nachhattar Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 51 : (2010) 8 RCR(Civil) 264
High Courts30 Jan 2009
Sarvjit Kaur Vs Daljit Singh
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 626