High Courts03 Feb 2009Allowed
Kishan Chand Vs U.T.
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2)Penal Code, 1860 (IPC) — Section 342, 354, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 113 of 126
High Courts03 Feb 2009
Hyderabad Industries Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 28 VST 344
High Courts03 Feb 2009Dismissed
Kishori Lal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0189
Land Acquisition Act, 1894 — Section 10, 18, 4, 5
High Courts03 Feb 2009Dismissed
OST Electronics Limited Vs Hartron and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0188
Constitution of India, 1950 — Article 226
High Courts03 Feb 2009Dismissed
Jarnail Singh Vs Punjab State Agricultural Marketing Board and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0187
High Courts03 Feb 2009Allowed
Sunil Dhawan Vs Satwant Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 560
High Courts03 Feb 2009
Gupta Hotel, Proprietor Neki Ram Gupta Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 430 : (2009) 3 RCR(Civil) 248
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Feb 2009
Dharam Chand Vs Municipal Committee/Municipality, Bhatinda and others
Punjab And Haryana At Chandigarh · (2009) 3 LLR 224 : (2009) 3 PLR 74 : (2009) 2 RCR(Civil) 491
High Courts03 Feb 2009Dismissed
Indian Oil Corporation Limited Vs Verma Oil House and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0094
Specific Relief Act, 1963 — Section 13, 14, 30
High Courts03 Feb 2009Allowed
Gulshan Sehgal Vs Asooba Singh and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 396
High Courts03 Feb 2009Allowed
Om Kumar Jain Vs Raj Kumar Saini
Punjab And Haryana At Chandigarh · (2009) 154 PLR 566 : (2009) 1 RCR(Rent) 613
High Courts03 Feb 2009Allowed
Employees State Insurance Corporation Vs New Azad Transport Co-operative Society Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 121 FLR 1147 : (2009) 154 PLR 336
Employees State Insurance Act, 1948 — Section 1, 2, 2A, 30, 38
High Courts03 Feb 2009
Dr. Prem Chand Sharma Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 186
High Courts03 Feb 2009Dismissed
Dr. Prem Chand Sharma Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 186
High Courts03 Feb 2009Allowed
Dass Kumar and Others Vs Tilak Raj and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 417 : (2009) 2 RCR(Rent) 229
Transfer of Property Act, 1882 — Section 105
High Courts03 Feb 2009Dismissed
State of Haryana Vs Kundan Lal
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 470
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts03 Feb 2009Dismissed
Kalyan Singh (through L.Rs.) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 167
Haryana Ceiling on Land Holdings Act, 1972 — Section 18, 18(7), 21Punjab Security of Land Tenures Act, 1953 — Section 10A(b), 8, 8(1)(a)
High Courts03 Feb 2009Allowed
Mahavir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 3073
Penal Code, 1860 (IPC) — Section 399, 402
High Courts03 Feb 2009Allowed
Kishan Chand Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(2)Penal Code, 1860 (IPC) — Section 342, 354, 506
High Courts02 Feb 2009Allowed
Baljit and other Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2009) 28 CriminalCC 386 : (2009) 2 RCR(Criminal) 178
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482