High Courts11 Feb 2009
Hoshiar Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0050
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 110 of 126
High Courts11 Feb 2009Allowed
Jyoti Sharma Vs Parveen Sharma
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0049
Hindu Marriage Act, 1955 — Section 13, 13B
High Courts11 Feb 2009
Jagdish Punchhi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0048
Penal Code, 1860 (IPC) — Section 406, 420
High Courts11 Feb 2009Dismissed
Amarnath Vs Maruti Udyog Ltd.
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0047
High Courts11 Feb 2009Dismissed
Naranjan Singh Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0046
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Feb 2009
Sanjeev Berry and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Feb 2009Dismissed
Mehrabi amd Ors. Vs The Commissioner, Gurgaon Division and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0043
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 7
High Courts11 Feb 2009Dismissed
Mohan Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 482Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3
High Courts11 Feb 2009Allowed
Yoginder Sharma and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 506
High Courts11 Feb 2009Allowed
Gurmukh Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B
High Courts11 Feb 2009
Chuhar Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0039
Penal Code, 1860 (IPC) — Section 181, 182, 191
High Courts11 Feb 2009
Mahender Singh and Another Vs Gram Panchayat Tigrana and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0033
High Courts11 Feb 2009Dismissed
Union of India (UOI) Vs Vivek Rana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0032
Railways Administration Act — Section 124A
High Courts11 Feb 2009Dismissed
Naveen Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0015
Penal Code, 1860 (IPC) — Section 399, 402
High Courts11 Feb 2009Dismissed
Kuldip Chand Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0014
High Courts11 Feb 2009Dismissed
Yog Raj and Another Vs Chairman, Bhakra Beas Management Board and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0003
Constitution of India, 1950 — Article 226, 227
High Courts11 Feb 2009Dismissed
Dalip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0002
Penal Code, 1860 (IPC) — Section 323, 324, 326
High Courts10 Feb 2009Allowed
Smt. Suman Dahiya Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0220
High Courts10 Feb 2009Dismissed
Sukhbir Vs Mateshwar Dayal
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0199
High Courts10 Feb 2009Dismissed
Dr. Maharaj Krishana Kapur Educational Charitable Trust and Management Society Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2009) 180 TAXMAN 420
Income Tax Act, 1961 — Section 10