High Courts11 Feb 2009Dismissed
The Haryana State Co-operative Housing Federation Ltd. Vs Ramesh Jain and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0213
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 109 of 126
High Courts11 Feb 2009
Rafal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(d)
High Courts11 Feb 2009Dismissed
Hasai Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0209
High Courts11 Feb 2009Dismissed
Dharmender Kumar Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0206
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Feb 2009
Insp. Mohinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0202
High Courts11 Feb 2009
Rajbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0200
High Courts11 Feb 2009Allowed
H.S.E.B., now Haryana Vidyut Parsarn Nigam Ltd. Vs Jaipur Glass and Potteries Works
Punjab And Haryana At Chandigarh · (2009) 3 PLR 763
Arbitration Act, 1940 — Section 20
High Courts11 Feb 2009
Noble Enterprises Vs Raj Pal Chopra and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0194
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, Order 9 Rule 9
High Courts11 Feb 2009Allowed
K.N. Interplast Pvt. Ltd. Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0190
High Courts11 Feb 2009Dismissed
Anita Rani Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0185
Penal Code, 1860 (IPC) — Section 120B, 376
High Courts11 Feb 2009
State of Punjab and Others Vs Surinder Pal Sharma and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0182
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts11 Feb 2009
Jagtar Singh and Others Vs Nazar Singh and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0181
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Feb 2009
Jai Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0178
High Courts11 Feb 2009
Varinder Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ALD(Cri) 13 : (2009) 154 PLR 793 : (2010) 6 RCR(Criminal) 2194
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Feb 2009Allowed
Dr. Brij Kumar Goyal @ Dr. B.K. Goel and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 469, 470
High Courts11 Feb 2009Allowed
H.S.E.B., Now Haryana Vidhyut Parsarn Nigam Ltd. Vs Jaipur Glass and Potteries Works
Punjab And Haryana At Chandigarh · (2009) 3 PLR 763
Arbitration Act, 1940 — Section 20
High Courts11 Feb 2009
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 309
Punjab Excise Act, 1914 — Section 61(l)(c)
High Courts11 Feb 2009
Chhota Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 14
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 148, 149
High Courts11 Feb 2009
Divisional Forest Officer (S.F.P.) Vs Bharat Singh @ Bharta and Another
Punjab And Haryana At Chandigarh · (2009) 121 FLR 883 : (2009) 3 LLJ 268 : (2009) 154 PLR 23 : (2009) 1 RCR(Civil) 697 : (2009) 3 SLR 386
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
High Courts11 Feb 2009Dismissed
Ram Sarup Vs Ghansham Dass and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 712
Benami Transactions (Prohibition) Act, 1988 — Section 4