High Courts13 Feb 2009Dismissed
Inderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 593
Penal Code, 1860 (IPC) — Section 34, 452
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 108 of 126
High Courts13 Feb 2009
Siri Chand and another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 2656
Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Feb 2009Allowed
Subhash Dahiya Vs Raghvir Singh
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 19 : (2009) 154 PLR 339 : (2009) 3 RCR(Civil) 193 : (2009) 1 RCR(Rent) 633
Evidence Act, 1872 — Section 116Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 107
High Courts12 Feb 2009Dismissed
Om Parkash Vs Tuli Ram and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 723 : (2009) 154 PLR 435 : (2009) 3 RCR(Civil) 680
Civil Procedure Code, 1908 (CPC) — Section 10, 35A
High Courts12 Feb 2009
Oswal Agro Furance Workers Union Vs Oswal Agro Furance Ltd. (in Liqn.)
Punjab And Haryana At Chandigarh · (2009) 151 CompCas 528 : (2009) 154 PLR 300 : (2010) 8 RCR(Civil) 291
COMPANIES ACT, 1956 — Section 10FZA
High Courts12 Feb 2009Dismissed
Neelam and Another Vs Vijay Kumar and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 59
High Courts12 Feb 2009
Harbans Lal Vs Smt. Sushma Kapil alias Nikky Kapil and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 298 : (2009) 3 PLR 755 : (2009) 2 RCR(Civil) 761 : (2009) 1 RCR(Rent) 480
High Courts12 Feb 2009Dismissed
Commissioner of Customs (Preventive) Vs Gians Enterprises
Punjab And Haryana At Chandigarh · (2009) 166 ECR 173 : (2009) 236 ELT 630
Customs Act, 1962 — Section 125, 130
High Courts12 Feb 2009Dismissed
Union of India (UOI) and Others Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 437 : (2009) 5 SLR 49
High Courts12 Feb 2009Dismissed
Commissioner of Central Excise Commissionerate Vs Darmania Telecom
Punjab And Haryana At Chandigarh · (2009) 14 STR 145 : (2009) 20 STT 98
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 76, 78, 80, 83, 84
High Courts12 Feb 2009Dismissed
Ved Parkash Vs Surender Singh and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 759 : (2009) 3 RCR(Civil) 46
Punjab Alienation of Land Act, 1900 — Section 3(ii)
High Courts12 Feb 2009Allowed
Mrs. Gurtej Sidhu Vs A.S. Rattan
Punjab And Haryana At Chandigarh · (2009) 154 PLR 397
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts12 Feb 2009Dismissed
Dharam Singh and Others Vs Bijender and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 518 : (2009) 154 PLR 304 : (2009) 5 RCR(Civil) 894
Succession Act, 1925 — Section 63
High Courts12 Feb 2009Dismissed
Beant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 122 FLR 49 : (2009) 2 ILR (P&H) 843 : (2009) 154 PLR 441
High Courts12 Feb 2009
Resham Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 371
High Courts12 Feb 2009Allowed
Neh Pal Sharma Vs Bijender Singh
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 651
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts12 Feb 2009
Dev Raj Vs Mohinder Singh and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 621
High Courts11 Feb 2009
Varinder Singh and Another Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0216
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts11 Feb 2009
Gamdoor Singh, Mander Singh and Others and Jaila Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0215
Penal Code, 1860 (IPC) — Section 323, 34
High Courts11 Feb 2009Dismissed
Sat Pal Bhardwaj Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0214