COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2009

2,510 judgments · page 106 of 126

High Courts20 Feb 2009Dismissed

Sukh Ram Dass and Others Vs The District and Sessions Judge and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 655 : (2009) 3 RCR(Civil) 737

Constitution of India, 1950 — Article 136, 141, 226, 227, 32Evacuee Interest (Separation) Act, 1951 — Section 10, 11, 14, 15, 7

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High Courts19 Feb 2009

I.F.C.I. Ltd. Vs Arihant Cotsyn Ltd. (In Liquidation)

Punjab And Haryana At Chandigarh · (2010) 154 CompCas 214 : (2009) 3 CompLJ 244 : (2010) 102 SCL 514

Companies Act, 1956 — Section 446

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High Courts19 Feb 2009

Northland Sugar Complex Ltd. (In Liquidation) Vs Sansar Chand Maini and Others

Punjab And Haryana At Chandigarh · (2009) 150 CompCas 834 : (2009) 155 PLR 658 : (2010) 103 SCL 211

COMPANIES ACT, 1956 — Section 2, 454, 457, 529A, 530Drugs and Cosmetics Act, 1940 — Section 34Industrial Development Bank of India Act, 1964 — Section 30A

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High Courts19 Feb 2009Dismissed

State of Haryana Vs Randhir Singh @ Dheera and Others

Punjab And Haryana At Chandigarh · (2009) CriLJ 3717 : (2009) 154 PLR 347 : (2009) 3 RCR(Criminal) 227

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 399, 402

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High Courts19 Feb 2009Dismissed

Parmeshwar Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2009) CriLJ 2459 : (2010) 6 RCR(Criminal) 2693

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324

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High Courts19 Feb 2009

Bur Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 286

Land Acquisition Act, 1894 — Section 18, 23(1), 4

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High Courts19 Feb 2009Dismissed

Gurdev Kaur Vs Gurmukh Singh

Punjab And Haryana At Chandigarh · (2009) CriLJ 2009 : (2009) 154 PLR 349

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 313, 498A

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High Courts19 Feb 2009Dismissed

Moti Sagar Vs Ram Murti and Others

Punjab And Haryana At Chandigarh · (2009) 155 PLR 677

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High Courts19 Feb 2009Allowed

Harnek Singh Vs The Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 195 : (2009) 5 SLR 343

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High Courts19 Feb 2009

Mrs. Rupinder Kaur Vs SFL Industries Ltd. (In Liquidation) and Another

Punjab And Haryana At Chandigarh · (2009) 149 CompCas 386 : (2009) 155 PLR 407

COMPANIES ACT, 1956 — Section 446, 457, 482Criminal Procedure Code, 1973 (CrPC) — Section 245Essential Commodities Act, 1955 — Section 7

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High Courts19 Feb 2009

Hazara Ram and another Vs Jagir Singh and another

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 440

Penal Code, 1860 (IPC) — Section 325, 452

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High Courts18 Feb 2009

Kulwant Singh Vs Pargat Singh and Others

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 304

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High Courts18 Feb 2009

Satyabir Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 19

Penal Code, 1860 (IPC) — Section 354

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High Courts18 Feb 2009Dismissed

Lata Dewan Vs Kanta Rani and Others

Punjab And Haryana At Chandigarh · (2009) 155 PLR 673 : (2009) 2 RCR(Rent) 626

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High Courts18 Feb 2009Allowed

Roop Singh Vs Murti Sri Radha Krishan Ji

Punjab And Haryana At Chandigarh · (2009) 3 CivCC 676 : (2009) 154 PLR 558 : (2009) 3 RCR(Civil) 130 : (2009) 1 RCR(Rent) 618

Registration Act, 1908 — Section 17, 49

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High Courts18 Feb 2009Dismissed

Bata India Limited and Another Vs Ashok Kumar Chopra and Another

Punjab And Haryana At Chandigarh · (2009) 155 PLR 693 : (2009) 2 RCR(Rent) 623

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High Courts18 Feb 2009

Dilbagh Singh alias Bagga Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 666

Penal Code, 1860 (IPC) — Section 354, 452

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High Courts17 Feb 2009Dismissed

S.S. Chheena Vs Vijay Kumar Mahajan And another

Punjab And Haryana At Chandigarh · (2009) 02 P&H CK 0238

Indian Penal Code, 1860 — Section 107, 306Code Of Criminal Procedure 1973 — Section 173, 227, 319, 482

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High Courts17 Feb 2009Dismissed

Commissioner of Income Tax Vs Sant Ram Mangat Ram

Punjab And Haryana At Chandigarh · (2009) 180 TAXMAN 177

Income Tax Act, 1961 — Section 147

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High Courts17 Feb 2009Allowed

Hardwari Lal Vs Hindustan Machine Tools and Another

Punjab And Haryana At Chandigarh · (2009) 3 LLJ 631 : (2009) 2 RCR(Civil) 519 : (2009) 4 SLR 327

Penal Code, 1860 (IPC) — Section 380, 411

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