COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2009

2,510 judgments · page 104 of 126

High Courts26 Feb 2009Dismissed

Commissioner of Income Tax Vs Oscar Laboratories (P) Ltd.

Punjab And Haryana At Chandigarh · (2009) 222 CTR 546 : (2010) 324 ITR 115 : (2009) 179 TAXMAN 176

Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 115P, 115S, 115WD, 115WE, 115WF

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High Courts26 Feb 2009Dismissed

Gurdeep Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) CriLJ 3745

Criminal Procedure Code, 1973 (CrPC) — Section 197, 313Penal Code, 1860 (IPC) — Section 223, 224, 225, 380, 457

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High Courts26 Feb 2009

Surta Ram and others Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 782

Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 4

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High Courts25 Feb 2009Dismissed

Hari Ram Vs Satbir Singh

Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 969

Penal Code, 1860 (IPC) — Section 304B

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High Courts25 Feb 2009Allowed

Rampal Singh and Another Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 443

Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts25 Feb 2009

Khaitan Electricals Ltd. Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 29 VST 28

Haryana General Sales Tax Act, 1973 — Section 25(5), 42

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High Courts25 Feb 2009

Commissioner of Income Tax Vs Rasan Detergents (P) Ltd.

Punjab And Haryana At Chandigarh · (2009) 226 CTR 567

Income Tax Act, 1961 — Section 32A, 32AB

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High Courts25 Feb 2009Dismissed

Sanjay Kumar Bansal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) CriLJ 2094 : (2010) 6 RCR(Criminal) 404

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16

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High Courts25 Feb 2009Dismissed

Commissioner of Central Excise Commissionerate Vs Fas Kusum Ispat (P.) Ltd.

Punjab And Haryana At Chandigarh · (2009) 167 ECR 95 : (2009) 20 STT 189

Central Excises and Salt Act, 1944 — Section 11AC, 35GCivil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 5

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High Courts25 Feb 2009Dismissed

Commissioner of Central Excise Vs Hindustan Polyster Lines

Punjab And Haryana At Chandigarh · (2009) 20 STT 198

Central Excises and Salt Act, 1944 — Section 11AC, 35G

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High Courts25 Feb 2009Allowed

Jaimal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 154 PLR 335 : (2009) 3 RCR(Civil) 302

Land Acquisition Act, 1894 — Section 18, 4, 6Limitation Act, 1963 — Section 5

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High Courts25 Feb 2009Dismissed

Firm Charan Ram Lal Chand, Karyana Merchant and Others Vs Prem Chand and Others

Punjab And Haryana At Chandigarh · (2009) 155 PLR 437 : (2009) 4 RCR(Civil) 81 : (2009) 2 RCR(Rent) 227

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High Courts25 Feb 2009Dismissed

Jatinder Kaur and Another Vs Jaskirat Kaur and Others

Punjab And Haryana At Chandigarh · (2009) 3 CivCC 508 : (2009) 154 PLR 701 : (2009) 3 RCR(Civil) 98

Civil Procedure Code, 1908 (CPC) — Section 141Succession Act, 1925 — Section 372, 384, 388

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High Courts25 Feb 2009Allowed

Shakuntla Vs Rajesh

Punjab And Haryana At Chandigarh · (2009) 155 PLR 414 : (2010) 5 RCR(Civil) 261

Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 6Hindu Marriage Act, 1955 — Section 13B, 9

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High Courts25 Feb 2009Allowed

Satya Narain and Another Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2010) 2 Crimes 288 : (2009) 154 PLR 774 : (2009) 3 RCR(Criminal) 97

Criminal Procedure Code, 1973 (CrPC) — Section 320, 432, 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 34

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High Courts25 Feb 2009Allowed

Sugar and Others Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 484

Penal Code, 1860 (IPC) — Section 376(2)(g), 506

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High Courts24 Feb 2009

Delhi Public School Society and another Vs Haryana Urban Development Authority and others

Punjab And Haryana At Chandigarh · (2009) 2 PLR 448 : (2009) 5 RCR(Civil) 776

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High Courts24 Feb 2009

Commissioner of C. Ex. Vs Kulcip Medicines (P) Ltd.

Punjab And Haryana At Chandigarh · (2009) 14 STR 608

Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65, 70, 77Finance Act, 1997 — Section 70

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High Courts24 Feb 2009Dismissed

Union of India (UOI) Vs Dominic David and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 472

Limitation Act, 1963 — Section 5

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High Courts24 Feb 2009Dismissed

Tejinder Singh and Another Vs Kuldip Singh and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 445

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 63

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