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Punjab And Haryana At Chandigarh judgments, 2006

2,340 judgments · page 44 of 117

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High Courts22 Aug 2006Dismissed

Santosh Devi Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0450

Constitution of India, 1950 — Article 226
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High Courts22 Aug 2006

Charanjit Singh Vs S.K. Salwan and Another

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0448

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High Courts22 Aug 2006

Abhishek Industries Ltd. Vs The Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0427

Income Tax Act, 1961 — Section 115JA, 254
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High Courts22 Aug 2006

Prem Raj and Another Vs Smt. Darshasna and Others

Punjab And Haryana At Chandigarh · AIR 2007 P&H 83 : (2007) 1 CivCC 778 : (2007) 1 CivCC 778 : (2007) 1 RCR(Civil) 681

Specific Relief Act, 1963 — Section 16
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High Courts22 Aug 2006

State of Haryana and Another Vs Surat Singh and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0412

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High Courts22 Aug 2006Allowed

Manga Singh Vs Guman Singh and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0391

Transfer of Property Act, 1882 — Section 41, 53A
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High Courts22 Aug 2006Allowed

Ravinder Kumar Dhall and Others Vs Chandigarh Housing Board and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0380

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High Courts22 Aug 2006

Gurparshad Singh Vs Chhinder Kaur and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0349

Hindu Adoptions and Maintenance Act, 1956 — Section 19, 20, 21
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High Courts22 Aug 2006

Hardial Singh and Another Vs Mr. B.R. Bajaj and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0337

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High Courts22 Aug 2006Dismissed

Bhupinder Kumar Aggarwal Vs K.R.S. Builders

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0331

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High Courts22 Aug 2006Dismissed

State of Punjab Vs Mohinder Singh and Others Mohinder Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0211

Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
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High Courts22 Aug 2006

Abhinav Tandon Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0208

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High Courts22 Aug 2006Dismissed

Jagmal Singh and Others Vs Birender Singh and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0194

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High Courts22 Aug 2006Dismissed

Balwant Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0187

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High Courts22 Aug 2006Dismissed

Jeet Ram Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0179

Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226
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High Courts22 Aug 2006Dismissed

Jagtar Singh Vs HUF Firm Charu Pesticide and Company

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0148

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High Courts22 Aug 2006Dismissed

Gulshan Lal Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0143

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High Courts22 Aug 2006

Kartar Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0134

Constitution of India, 1950 — Article 226
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High Courts22 Aug 2006Dismissed

The Block and Development Officer and Another Vs Nasib Singh and Another

Punjab And Haryana At Chandigarh · (2007) 1 SLJ 401

Industrial Disputes Act, 1947 — Section 2, 25F
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High Courts22 Aug 2006Dismissed

Groovie Motel Pvt. Ltd. Vs Haryana State Electricity Board

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0068

Civil Procedure Code, 1908 (CPC) — Section 35A
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