High Courts24 Aug 2006Allowed

Anil Kumar Vs Sita Devi and Another

Punjab And Haryana At Chandigarh · (2007) 1 CivCC 49 : (2006) 144 PLR 478 : (2006) 4 RCR(Civil) 523 : (2006) 2 RCR(Rent) 417

Civil Procedure Code, 1908 (CPC) — Section 115Delhi and Ajmer Rent Control Act, 1952 — Section 35(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 13(3), 15(5)