High Courts23 Aug 2006
Tej Kaur and Others Vs Sarwan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 148 PLR 129
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 43 of 117
High Courts23 Aug 2006Dismissed
Niranjan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0198
Pepsu Tenancy and Agricultural Lands (Second Amendment) Act, 1956 — Section 47
High Courts23 Aug 2006
Pritam Kaur etc. Vs Punjab Tractor Ltd. and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0180
Motor Vehicles Act, 1988 — Section 92
High Courts23 Aug 2006Dismissed
Gurbaksh Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 151, 482
High Courts23 Aug 2006Dismissed
Joginder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0132
High Courts23 Aug 2006Allowed
Brig. S.N. Gulati (Retd.) Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0124
High Courts23 Aug 2006Dismissed
Puri International (P) Ltd. Vs D.L.F. Universal Ltd.
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 742 : (2007) 145 PLR 409 : (2006) 4 RCR(Civil) 665
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1
High Courts23 Aug 2006Dismissed
New India Assurance Co. Ltd. Vs Jagmal Singh and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2160
Motor Vehicles Act, 1988 — Section 157Penal Code, 1860 (IPC) — Section 279, 337
High Courts23 Aug 2006Allowed
Raghubir Singh Vs Baldev Raj Talwar
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 254 : (2007) 3 CivCC 254 : (2007) 146 PLR 679 : (2007) 2 RCR(Civil) 179 : (2007) 1 RCR(Rent) 301
High Courts23 Aug 2006Dismissed
Jaswant Rai and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0038
High Courts23 Aug 2006Allowed
Surjit Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 616
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25
High Courts23 Aug 2006
Parveen Kumar and Another Vs Haryana State
Punjab And Haryana At Chandigarh · (2007) 145 PLR 346 : (2007) 2 RCR(Civil) 41
Land Acquisition Act, 1894 — Section 18, 23, 4
High Courts22 Aug 2006
Mohinder Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 393
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Aug 2006
Sukhwinder Singh and Another Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0497
Civil Procedure Code, 1908 (CPC) — Section 12, 96
High Courts22 Aug 2006
Shish Ram Vs Rati Ram and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0496
Haryana Panchayati Raj Act, 1994 — Section 176(4)(b)
High Courts22 Aug 2006Dismissed
ASI Hawa Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0493
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 408, 420, 5
High Courts22 Aug 2006Dismissed
Arvind Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0492
Constitution of India, 1950 — Article 226
High Courts22 Aug 2006Dismissed
Ram Mehar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 698
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 Aug 2006Allowed
Commissioner of Central Excise Vs CESTAT
Punjab And Haryana At Chandigarh · (2007) 207 ELT 33
Central Excises and Salt Act, 1944 — Section 35L
High Courts22 Aug 2006
Jagdish Chanana and Another Vs Ram Kumar Dabas and Another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 106 : (2007) 2 RCR(Criminal) 73
Criminal Procedure Code, 1973 (CrPC) — Section 160, 438, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 34, 419, 465, 468, 471