High Courts22 Aug 2006Dismissed
Mauria Udyog Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2007) 207 ELT 31 : (2007) 1 RCR(Civil) 501 : (2008) 11 STR 319
Central Excises and Salt Act, 1944 — Section 11A, 35H, 35L
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 45 of 117
High Courts22 Aug 2006
Mohinder Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 889
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Aug 2006Allowed
Sarwan Singh Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 16 : (2006) 4 RCR(Civil) 830 : (2006) 2 RCR(Rent) 552
Civil Procedure Code, 1908 (CPC) — Section 9East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15, 15(1), 15(5)Provincial Small Cause Courts Act, 1887 — Section 17
High Courts21 Aug 2006Dismissed
Inderjit Singh Vs Rajinder Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 732 : (2006) 4 RCR(Civil) 644
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts21 Aug 2006Dismissed
Commissioner of Income Tax Vs Swaraj Engines Ltd.
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0507
Income Tax Act, 1961 — Section 35AB
High Courts21 Aug 2006Dismissed
Mahant Kapil Dev Vs Smt. Parkash Wati and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 489
High Courts21 Aug 2006Dismissed
Haryana Minerals Limited Vs Regional Labour Commissioner-cum-Appellate Authority under the Payment of Gratuity Act and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0503
Payment of Gratuity Act, 1972 — Section 7
High Courts21 Aug 2006
Aero Toughened Glass Pvt. Ltd. Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0490
High Courts21 Aug 2006Dismissed
Virender Singh Dahiya Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0489
Constitution of India, 1950 — Article 226
High Courts21 Aug 2006Dismissed
Daryao Singh Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 421
High Courts21 Aug 2006
Tikka Singh Vs Ram Singh and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 455 : (2006) 4 RCR(Civil) 535
High Courts21 Aug 2006
Jeet alias Ajeet Mehta Vs Meena alias Sukhwinder
Punjab And Haryana At Chandigarh · (2007) 2 PLR 154 : (2006) 4 RCR(Civil) 642
High Courts21 Aug 2006
Furkan Ali Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2007) 2 LLR 335 : (2007) 1 PLR 474 : (2006) 4 RCR(Civil) 641
High Courts21 Aug 2006
Selvel Media Service Ltd. Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 667
High Courts21 Aug 2006Dismissed
Malkiat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0219
Constitution of India, 1950 — Article 14, 16, 16(4), 21, 23Police Act, 1861 — Section 17, 18, 4, 7Punjab Police Rules, 1934 — Rule 1.13
High Courts21 Aug 2006
Gurbans Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0218
High Courts21 Aug 2006
Abhishek Industries Ltd. Vs The Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2006) 206 CTR 450 : (2007) 290 ITR 655
Income Tax Act, 1961 — Section 115JA, 143(1), 254
High Courts21 Aug 2006Dismissed
Des Raj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0216
Constitution of India, 1950 — Article 226
High Courts21 Aug 2006Dismissed
Balwant Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0212
Constitution of India, 1950 — Article 14, 226, 227
High Courts21 Aug 2006Allowed
Manohar Lal Vs Smt. Kaushalya Devi and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 15 : (2007) 1 RCR(Civil) 840 : (2007) 1 RCR(Rent) 219
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13