High Courts21 Aug 2006
Amit Kumar Vs Ram Kishan and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0104
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 46 of 117
High Courts21 Aug 2006
Arjan Singh and Others Vs S. Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0083
Evidence Act, 1872 — Section 33Limitation Act, 1963 — Section 19
High Courts21 Aug 2006
Baldev Kishan and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 492
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 406
High Courts21 Aug 2006Dismissed
Rajesh and Company Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0035
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Haryana Financial Corporation Act, 1951 — Section 29
High Courts21 Aug 2006Dismissed
State of Punjab Vs Pali and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 308, 323, 324
High Courts21 Aug 2006Dismissed
Haryana Minerals Limited Vs Regional Labour Commissioner-cum-Appellate Authority under the Payment of Gratuity Act etc.
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0023
Payment of Gratuity Act, 1972 — Section 7
High Courts21 Aug 2006Dismissed
Amar Shakti Cooperative Labour and Construction Society Ltd. Vs Commissioner of Income Tax, Bathinda
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0019
Income Tax Act, 1961 — Section 254(2)Limitation Act, 1963 — Section 5
High Courts18 Aug 2006Allowed
Paramjit Kaur and Others Vs Gurjant Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 571 : (2006) 4 RCR(Civil) 646
High Courts18 Aug 2006
Smt. Saroj Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0487
Constitution of India, 1950 — Article 226
High Courts18 Aug 2006Dismissed
Gian Singh and Another Vs Transport Commissioner and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0486
High Courts18 Aug 2006Dismissed
State of Haryana Vs Sandeep
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 772
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 148, 149, 34, 385, 506
High Courts18 Aug 2006Dismissed
Rajinder Vs Ram Kishan and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0447
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts18 Aug 2006Dismissed
Tilak Raj Vs Smt. Baikunthi Devi and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 463
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 152
High Courts18 Aug 2006Dismissed
Neeraj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0426
Constitution of India, 1950 — Article 226
High Courts18 Aug 2006
Balwan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 ILR (P&H) 604 : (2007) 1 PLR 77 : (2006) 4 RCR(Civil) 460 : (2006) 2 RCR(Rent) 411
High Courts18 Aug 2006
Harkirat Singh Vs Hari Ram
Punjab And Haryana At Chandigarh · (2006) 2 ILR (P&H) 749 : (2007) 1 PLR 421 : (2006) 4 RCR(Civil) 833 : (2006) 2 RCR(Rent) 555
High Courts18 Aug 2006Dismissed
Dapinder Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0224
High Courts18 Aug 2006Allowed
Sankeshwar Hosiery Industry Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0223
Punjab General Sales Tax Rules, 1949 — Rule 29
High Courts18 Aug 2006Dismissed
Badal Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0222
High Courts18 Aug 2006
Vaibhav Nijhawan Vs Muni Lal and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 911 : (2008) ACJ 606 : (2006) 144 PLR 473 : (2006) 4 RCR(Civil) 758