High Courts17 Aug 2006
Sant Finance Company Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2007) 1 PLR 74
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 48 of 117
High Courts17 Aug 2006
Surjit Kaur Vs Gurdhir Singh
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 647
High Courts17 Aug 2006
Dalbir Singh Vs Subhash Chander Bhalla and another
Punjab And Haryana At Chandigarh · (2007) 1 PLR 455 : (2006) 4 RCR(Civil) 534
High Courts17 Aug 2006
Dayala Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Aug 2006Dismissed
Sushil Kumar Vs Krishan Lal
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0168
Transfer of Property Act, 1882 — Section 106
High Courts17 Aug 2006Allowed
Maninder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0166
Penal Code, 1860 (IPC) — Section 498A
High Courts17 Aug 2006
Phuman Singh Vs K.B.S. Sidhu, IAS and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0146
High Courts17 Aug 2006Dismissed
Simar Chand Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0089
High Courts17 Aug 2006
Karnail Kaur and Others Vs Kharati Lal and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 872
High Courts17 Aug 2006Dismissed
Liberty Shoes Limited Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 207 CTR 181 : (2007) 293 ITR 478
Income Tax Act, 1961 — Section 80HH, 80IA, 80IA(5)
High Courts17 Aug 2006Allowed
Smt. Kamlesh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 706
Haryana Compassionate Assistance to the Dependents of Deceased Government Employees Rules, 2003 — Rule 3
High Courts17 Aug 2006
Balbir Singh and Kala Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Opium Act, 1878 — Section 9
High Courts17 Aug 2006
Commissioner of Income Tax-I Vs Varinder Agro Chemicals Ltd.
Punjab And Haryana At Chandigarh · (2006) 205 CTR 334 : (2007) 290 ITR 147
High Courts17 Aug 2006
Kuldip Singh A.D.E. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0009
High Courts11 Aug 2006
Sudarshan Kumar Vs Manoj Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 21 : (2006) 4 RCR(Civil) 543 : (2006) 2 RCR(Rent) 428
Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)(a)(iii)
High Courts11 Aug 2006
M/s Bikaner Steel Mills Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 773
Criminal Procedure Code, 1973 (CrPC) — Section 482Trade and Merchandise Marks Act, 1958 — Section 79
High Courts11 Aug 2006
Tarlochan Singh Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 690 : (2006) 4 RCR(Civil) 648
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 151
High Courts11 Aug 2006Dismissed
Nachhattar Singh Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 443 : (2007) 1 SLJ 396
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 106Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 8(11)
High Courts11 Aug 2006Allowed
Shiv Charan and Others Vs Pyare Lal
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0478
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 10 , 11
High Courts11 Aug 2006Dismissed
Subhash Chander Rohila Vs Smt. Asha
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0477
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13, 27Hindu Succession Act, 1956 — Section 14