High Courts10 Aug 2006Dismissed
Sheela Wanti and Others Vs Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0452
Civil Procedure Code, 1908 (CPC) — Section 35A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 50 of 117
High Courts10 Aug 2006
Smt. Kamlesh Sharma and Another Vs Dr. B.C. Gupta, IAS and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0445
High Courts10 Aug 2006Dismissed
Kishori Lal Sandhu Vs The Chairman-cum-Managing Director, National Fertilizers Limited and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0413
Constitution of India, 1950 — Article 226, 227
High Courts10 Aug 2006Dismissed
Mahabir Vs Jaibir
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0397
High Courts10 Aug 2006Allowed
Gurcharan Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0390
Punjab Government National Emergency (Concession) Rules, 1965 — Rule 1, 4
High Courts10 Aug 2006Dismissed
Amar Nath Vs District and Sessions Judge
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0365
Constitution of India, 1950 — Article 226
High Courts10 Aug 2006Dismissed
Sucha Singh Vs Ghansham Lal
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0343
Constitution of India, 1950 — Article 227
High Courts10 Aug 2006Allowed
H.S. Traders and Another Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0342
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 151
High Courts10 Aug 2006Dismissed
Niaz Mohd. Vs Bhagat Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0341
Constitution of India, 1950 — Article 227
High Courts10 Aug 2006Dismissed
Ajay Syal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0335
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)
High Courts10 Aug 2006
Manoj Kumar Vs R.S. Gujral and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0329
High Courts10 Aug 2006Allowed
Malkiat Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 626
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts10 Aug 2006Dismissed
Arun Lata Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0322
High Courts10 Aug 2006
Harikishan Vs Anandi
Punjab And Haryana At Chandigarh · (2007) 1 PLR 469 : (2006) 4 RCR(Civil) 540
High Courts10 Aug 2006
Het Ram Vs State of Haryana Hari Parkash Vs Het Ram and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 173, 357(3)Penal Code, 1860 (IPC) — Section 114, 120B, 302, 307, 34
High Courts10 Aug 2006Allowed
Kuldip Sharma Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0236
Constitution of India, 1950 — Article 226, 227
High Courts10 Aug 2006
Dhana Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0235
High Courts10 Aug 2006
Ramesh Lal Goyal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 AICLR 571 : (2006) 4 RCR(Criminal) 550
High Courts10 Aug 2006
Bhur Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0202
High Courts10 Aug 2006
Parkash Kaur Vs The Secretary Education, Education Department, Civil Secretariat
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0184