COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2006

2,340 judgments · page 51 of 117

High Courts10 Aug 2006Dismissed

Waryam Vs Presiding Officer Labour Court and Others

Punjab And Haryana At Chandigarh · (2007) 112 FLR 261 : (2007) 2 LLJ 157 : (2006) 144 PLR 638

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25B, 25F , 25G, 25H

High Courts10 Aug 2006Allowed

Smt. Saroj Gangahar Vs Bishan Dass and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0182

High Courts10 Aug 2006Dismissed

Yashwant Singh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2006) 144 PLR 691

High Courts10 Aug 2006Dismissed

Darbara Singh and Another Vs Nihal Kaur and Another

Punjab And Haryana At Chandigarh · (2007) 145 PLR 411 : (2006) 4 RCR(Civil) 675

Constitution of India, 1950 — Article 227

High Courts10 Aug 2006Allowed

State of Punjab and Others Vs Ujagar Singh

Punjab And Haryana At Chandigarh · (2007) 1 SLJ 342

Limitation Act, 1963 — Section 5

High Courts10 Aug 2006

Anita Rani Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0110

High Courts10 Aug 2006Dismissed

Commissioner of Income Tax Vs Smt. Santosh Jain

Punjab And Haryana At Chandigarh · (2008) 296 ITR 324

Income Tax Act, 1961 — Section 40A

High Courts10 Aug 2006Dismissed

Surinder Pal Singh Vs Balbir Kaur and another

Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 299

Criminal Procedure Code, 1973 (CrPC) — Section 482Punjab Disturbed Area (Amendment) Act, 1989 — Section 6

High Courts09 Aug 2006

Baghela Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 716

Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 300, 302, 304, 304I, 304II

High Courts09 Aug 2006

Baghela Singh and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 333

Penal Code, 1860 (IPC) — Section 302, 324

High Courts09 Aug 2006Allowed

O.P. Mehra Vs Raj Kumari Bhalla and Another

Punjab And Haryana At Chandigarh · (2007) 2 BC 589 : (2007) 2 CivCC 181 : (2006) 4 RCR(Criminal) 540

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142

High Courts09 Aug 2006

Piara Singh (dead) through his L.Rs. Vs Ravinder Pal Singh Sidhu and Others

Punjab And Haryana At Chandigarh · (2006) 4 CivCC 613 : (2006) 144 PLR 431 : (2007) 1 RCR(Civil) 205

High Courts09 Aug 2006

Jasbir Singh Vs Smt. Swaran Lata and Others

Punjab And Haryana At Chandigarh · (2008) 149 PLR 46 : (2007) 4 RCR(Civil) 419

High Courts09 Aug 2006

Gorkhi Ram and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2006) CriLJ 4385 : (2006) 4 RCR(Criminal) 356

Criminal Procedure Code, 1973 (CrPC) — Section 107, 150Penal Code, 1860 (IPC) — Section 323, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4, 5

High Courts09 Aug 2006Dismissed

Jagdish Chand Sharma Vs Kanshi Ram and Others

Punjab And Haryana At Chandigarh · (2006) 4 CivCC 638 : (2006) 4 CivCC 593 : (2007) 145 PLR 412 : (2006) 4 RCR(Civil) 676

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts09 Aug 2006Dismissed

Pepsu Road Transport Corporation Vs Smt. Surinder Kaur and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0434

Motor Vehicles Act, 1939 — Section 110D

High Courts09 Aug 2006Allowed

Arjan Singh and Others Vs Suresh Kumar and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0376

Motor Vehicles Act, 1939 — Section 110D

High Courts09 Aug 2006

Jarnail Singh Vs Inda Devi and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0370

High Courts09 Aug 2006Dismissed

Daljit Singh Padda Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0360

Medical Department Subordinate Posts (Recruitment and Conditions of Services) Rules, 1945 — Rule 7

High Courts09 Aug 2006

Sukhdev Singh Vs Piara Singh and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0359

Evidence Act, 1872 — Section 58Motor Vehicles Act, 1939 — Section 110D