High Courts08 Aug 2006Dismissed
Rakesh Kumar Vs Smt. Hemlata and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0319
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 53 of 117
High Courts08 Aug 2006Dismissed
Puran Chand and Others Vs Deepak Gosain and Others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Civil) 690
High Courts08 Aug 2006
Kulwant Kaur and others Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 674
High Courts08 Aug 2006
Balbir Singh and others Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (2007) 1 PLR 88 : (2006) 4 RCR(Civil) 560
High Courts08 Aug 2006
Jatinder Nath Sharma and another Vs Vijay Gupta and another
Punjab And Haryana At Chandigarh · (2007) 1 PLR 456
High Courts08 Aug 2006
Kulwinder Singh and another Vs Gurmukh Singh and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 473 : (2006) 4 RCR(Civil) 561
High Courts08 Aug 2006Dismissed
Luxmi Narain and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 811 : (2007) 1 RCR(Civil) 863
Constitution of India, 1950 — Article 14, 19, 226Land Acquisition Act, 1894 — Section 17(1), 17(2), 17(4), 4, 4(1)
High Courts08 Aug 2006Dismissed
Des Raj Vs National Hydro Electric Power Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0249
High Courts08 Aug 2006
Improvement Trust Vs Model Town Extension Club and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0248
High Courts08 Aug 2006
Dixon Utilities and Export Ltd. Vs Mr. H.B. Garg, Executive Officer
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0247
High Courts08 Aug 2006
Kaytee and Company Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0241
High Courts08 Aug 2006
Amit Bansal Vs The Vice Chancellor-cum-Chairman, Punjab Technical University and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0240
High Courts08 Aug 2006
Devender Kumar Tewatia Vs Smt. G. Anupama, IAS
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0135
High Courts08 Aug 2006Dismissed
Rishipal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts08 Aug 2006Dismissed
Smt. Rajjo Vs Jawahar Singh
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 62 : (2007) 1 RCR(Rent) 246
High Courts07 Aug 2006Dismissed
Naresh and Another Vs Babu Lal and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 60 : (2006) 4 RCR(Civil) 459
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts07 Aug 2006Allowed
Parminder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 495
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts07 Aug 2006
Niranjan Singh Vs Zeena and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 453 : (2008) ACJ 973
Motor Vehicles Act, 1988 — Section 177
High Courts07 Aug 2006
Commissioner of Income Tax Vs Boparai Industrial Corpn. (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 208 CTR 411 : (2007) 158 TAXMAN 298
Income Tax Act, 1961 — Section 143, 147, 148, 153, 292B
High Courts07 Aug 2006Allowed
Dooars Transport Ltd. Vs Rattan Chand Harjas Rai Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 145 PLR 403(1) : (2006) 4 RCR(Civil) 449
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A